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Jus Novum – AU Nationwide Law Fest 2026 | Registrations Open

Organized by: Moot Court Society, Apex School of Law, Apex University, Jaipur
In Collaboration With: District Legal Services Authority (DLSA), Jaipur (District)
E-Learning Partner: Record Of Law

About the Event

The Moot Court Society, Apex School of Law, Apex University, Jaipur, in collaboration with the District Legal Services Authority (DLSA), Jaipur (District), is pleased to announce Jus Novum – AU Nationwide Law Fest 2026, a premier national-level legal festival aimed at fostering legal excellence, advocacy skills, dispute resolution abilities, and academic engagement among students across India.

Scheduled to be held in a hybrid format during August–September 2026, Jus Novum seeks to provide a dynamic platform where participants can engage in a wide range of competitions designed to enhance legal knowledge, practical skills, and professional development.

The festival focuses not only on traditional legal education but also on Alternative Dispute Resolution (ADR), client interaction, legal writing, public speaking, and creative expression.

Competitions

1. Hybrid Competitions

  • Mediation Competition

  • Client Counselling Competition

  • Arbitration Competition

2. Offline Competitions

  • Debate Competition

  • Constitutional Quiz

  • Poster Making Competition

  • Essay Writing Competition

  • Judgment Writing Competition

3. Online Competitions

  • Article Writing Competition

  • Creative Writing Competition

  • Short Film Making Competition

Eligibility

1. Law Competitions

Students enrolled in:

  • LL.B. (3-Year Programme)

  • B.A. LL.B. / Integrated Law Programmes

  • LL.M. Programmes

from any recognized university, law school, or institution are eligible to participate in Mediation, Client Counselling, Arbitration, and Judgment Writing Competitions.

2. Open Competitions

Article Writing, Creative Writing, Short Film Making, Poster Making, Constitutional Quiz, Essay Writing, and Debate Competitions are open to:

  • Students from Class 8 onwards

  • Undergraduate Students

  • Postgraduate Students

from recognized institutions across India.

Registration Fee

CompetitionRegistration Fee
Mediation Competition₹2000 (Early Bird) / ₹2500 (Regular)
Client Counselling Competition₹2000 (Early Bird) / ₹2500 (Regular)
Arbitration Competition₹2000 (Early Bird) / ₹2500 (Regular)
Debate Competition₹600
Judgment Writing Competition₹600
Article Writing Competition₹500
Creative Writing Competition₹500
Short Film Making Competition₹500
Poster Making Competition₹500
Constitutional Quiz₹500
Essay Writing Competition₹200

Prize Pool

🏆 Prize Pool Worth ₹1.5 Lakhs

In addition to cash prizes, participants stand a chance to receive:

  • Rolling Trophy for the Best Performing Institution

  • Internship Opportunities

  • Publication Opportunities

  • Certificate Courses

  • Other Academic Benefits from E-Learning Partners

Important Dates

  • 10 June 2026: Release of Brochure & Commencement of Registration

  • 30 June 2026: Early Bird Registration Deadline (Hybrid Competitions)

  • 31 July 2026: Registration Deadline (Hybrid & Online Competitions)

  • 16 August 2026: Submission Deadline for Article Writing, Creative Writing & Short Film Making Competitions

  • 21 August 2026: Client Counselling Preliminary Rounds

  • 22 August 2026: Mediation Preliminary Rounds

  • 23 August 2026: Arbitration Preliminary Rounds

  • 2 September 2026: Registration Deadline (Offline Competitions)

  • 11 September 2026: Inaugural Ceremony & Karwaan Evening

  • 11–13 September 2026: Offline Competitions

  • 12 September 2026: Gala Night

  • 13 September 2026: Valedictory Ceremony

Venue

Apex University, Sitapura, Jaipur, Rajasthan, India

Official Brochure

Download the official brochure here:

https://drive.google.com/drive/folders/1UvXywGTEOow7e0BHJGWP09BHoPiYKCKn?usp=drive_link

Contact Information

Moot Court Society, Apex School of Law
📧 mootcourt@apexuniversity.co.in

Faculty Conveners

  • Dr. Surbhi Dadhich: +91 8764106325

  • Mrs. Kavita Singh: +91 9785092498

Faculty Co-Conveners

  • Ms. Mumal Kanwar: +91 9782702770

  • Mr. Ashish Kumar: +91 7976797771

Student Conveners

  • Mr. Hitendra Singh Bhati: +91 9588996593

  • Mr. Krish Gaur: +91 6350027145

Record Of Law is proud to serve as the E-Learning Partner for Jus Novum – AU Nationwide Law Fest 2026 and encourages students from across the country to participate in this prestigious legal festival.

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