Authored By: Joy Majumder Gopalganj Science and Technology University 1. Case Citation and Basic Information Full Case Name: Dr. Badiul […]
Dr. Badiul Alam Majumdar & Others v. Abdul Mannan Khan & Others Read More »
Authored By: Angel Reeba S Mar Gregorios College of Law Harish Rana v. Union of India: The Supreme Court’s Landmark
Harish Rana vs. Union of India Read More »
Authored By: Sharvari Paresh Sawant Lords Universal Case Name: Vellore Citizens Welfare Forum vs Union of India Court: Supreme Court
Vellore Citizens Welfare Forum vs Union of India Read More »
Authored By: Simon Panjab University Regional Centre, Hoshiarpur Case Name: Minerva Mills Ltd. & Ors vs Union Of India Minerva
Minerva Mills Ltd. & Ors vs Union Of India Read More »
Authored By: Disha Thakur Maharaja Agrasen Institute of Management Studies, GGSIPU CASE NAME: VASANTHA (DEAD) THR. LR V. RAJALAKSHMI @
VASANTHA (DEAD) THR. LR V. RAJALAKSHMI @ RAJAM (DEAD) THR. LRS. Read More »
Authored By: Sharanya Ray Symbiosis Law School, Hyderabad Case Citation and Basic Information Case Name: Vishaka v. State of Rajasthan
Vishaka v. State of Rajasthan Read More »
Authored By: Dipa Saha Priya University of Rajshahi Case Name: Dr Badiul Alam Mojumder and Others v Abdul Mannan Khan
Authored By: Prince Bamboriya Dr Bhim Rao Ambedkar University Jaipur Case Name: Vishaka v. State of Rajasthan Citation: AIR 1997
Vishaka v. State of Rajasthan Read More »
Authored By: Gacksy Lavilah Parul Institute of Law, Parul University Case Name: Military and Paramilitary Activities in and Against Nicaragua
Authored By: Nneeh Esther Omeniogo Achievers University 1. Case Citation and Basic Information Case Name: John Shoy International Limited v
John Shoy International Limited v Federal Housing Authority Read More »
Authored By: Yusra Al Badawi Middle East University Case Citation and Basic Information Full Case Name: Application of the Convention
Authored By: Sumaiya Shaikh University of Bolton CASE SUMMARY: FULL NAME OF THE CASE: Donoghue v Stevenson AC 562 CITATION:
Donoghue v Stevenson AC 562 Read More »
