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Online Legal Research Internship | Record Of Law

πŸ“’ Applications Now Open for March 2025 Cohort

Record Of Law invites applications for its Online Legal Research Internship starting 1st March 2025. This internship is an excellent opportunity for law students and recent graduates to enhance their legal research, writing, and analytical skills while contributing to meaningful legal discourse.

Internship Highlights

βœ” Legal Research & Case Law Analysis – Conduct in-depth research on diverse legal topics.
βœ” Drafting & Writing – Prepare case summaries, legal articles, and analytical pieces.
βœ” Professional Development – Participate in team discussions and interactive learning sessions.
βœ” Publication Opportunity – Selected works may be published on Record Of Law’s platform (T&C apply).

Internship Benefits

πŸ… Certificate of Internship – Recognizing your contributions and skills.
πŸ“ Letter of Recommendation (LOR) – For outstanding performance.
πŸ“– Publication Certificates – For successfully published work.

Eligibility Criteria

βœ” Law students or recent graduates with a strong academic background.
βœ” Proficiency in legal research and writing.
βœ” Passion for legal scholarship and analysis.

Application Process
πŸ”ΉComplete the Application Form: Apply Now.

πŸ“… Application Deadline: 28th February 2025

Seize this opportunity to gain practical legal experience, collaborate with a dynamic team, and make a significant impact in the legal field. Apply now and be part of the Record Of Law research team!

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