IPR CASE LAW: RITIKA PVT VS BIBA APPARELS
Authored By: Yuvica Gupta GNLU GANDHINAGAR Introduction Intellectual Property (referred to herein as “IP”) is intangible property that results from […]
IPR CASE LAW: RITIKA PVT VS BIBA APPARELS Read More »
Authored By: Yuvica Gupta GNLU GANDHINAGAR Introduction Intellectual Property (referred to herein as “IP”) is intangible property that results from […]
IPR CASE LAW: RITIKA PVT VS BIBA APPARELS Read More »
Authored By: Nompumelelo Vania Mabuza University of Johannesburg Case Summary Case Citation and Basic Information Case Name: Qwelane v South
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Authored By: Dhruv Singh National Law School of India University, Bangalore CASE COMMENT Reliance Eminent Trading and Commercial Pvt. Ltd.
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Authored By: Johanna Esther N National University of Advanced Legal Studies, Kochi Case Citation and Basic Information: People’s Union for
PUCL Vs. Union of India Read More »
Authored By: Sienna Louise Warren Aston University Case Citation and basic information The case considered in this summary is Owens
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Authored By: Rohit Yadav GNLU GANDHINAGAR Full Case Name : Vishaka & Ors vs State Of Rajasthan & Ors Citation
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Authored By: Vidyavardhaka Law College, Mysore Vidyavardhaka Law College, Mysore Case Citation and Basic Information Full Case Name: Shayara Bano
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Authored By: Lemukani Pearl Nkuna CARMICHELE v. MINISTER OF SAFETY AND SECURITY AND MINISTER OF JUSTICE AND CONSTITUTIONAL DEVELOPMENT CASE
Authored By: Sahana A Karnataka State Law University Case Citation and Basic Information Case Name: M.C. Mehta v. Union of
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Authored By: Maria Fejzulla Salford University The decision in Brown v Board of Education of Topeka remains one of the
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Authored By: Hunadi Sonia-Rose Legoabe Regenesys Business School Case Number: (CCT 55/11) [2012] ZACC 1; 2012 (2) SA 208 (CC);
C and Others v Department of Health and Social Development, Gautengand Others Read More »
Authored By: Undine Kupla University of Salford Case Name: R v Dudley and Stephens Citation: (1884) 14 QBD 273 (DC) Court: Queen’s Bench
R v Dudley and Stephens Read More »