Hall of Fame

ROL

record Of Law

ROL

Welcome to the Hall of Fame, where we recognize and feature the top achievers of our legal competitions and research challenges. From case law analysis to legal writing, this space showcases the winners who have set a benchmark in legal scholarship. Stay inspired and aim for the top!

Hall of Fame — Celebrating Excellence in Case Law Analysis

Celebrating the Outstanding Achievers of the 2nd International Case Law Analysis Challenge (ICLAC) 2026

The 2nd International Case Law Analysis Challenge (ICLAC) 2026, organised by Record Of Law in collaboration with the Malaysian Law Students’ Network (MLSN) as its Official Partner, brought together aspiring legal professionals from different jurisdictions to demonstrate their analytical abilities, legal reasoning, and research excellence.

We proudly recognise the Winner, Runner-Up, and Top 6 Finalists whose exceptional performance, critical thinking, and commitment to legal scholarship distinguished them in this international challenge. Their achievements reflect the importance of rigorous case law analysis and the development of strong legal research skills.

Gratitude & Acknowledgment

We extend our heartfelt congratulations to all the achievers on this remarkable accomplishment and express our sincere appreciation to every participant who contributed to the success of ICLAC 2026.

We also extend our gratitude to the Malaysian Law Students’ Network (MLSN) for its collaboration and support as the Official Partner of this edition.

The challenge reflects Record Of Law’s continued commitment to promoting international academic engagement, encouraging analytical excellence, and providing aspiring legal professionals with opportunities to showcase their capabilities on a global platform.

We congratulate all the achievers and thank everyone who made this edition a celebration of legal research, critical reasoning, and international collaboration.

Hall of Fame — Recognising Outstanding Contributions to Fashion & Luxury Law

Celebrating the Outstanding Contributors of the 2nd Edition of the International Fashion & Luxury Law Internship 2026

The 2nd Edition of the International Fashion & Luxury Law Internship 2026, organised by Record Of Law in official collaboration with STÍL Magazine, UCC Fashion Society, Ireland, brought together aspiring legal professionals to explore the evolving intersection of law, fashion, luxury, and intellectual property.

We proudly recognise the Top 6 contributors whose dedication, research quality, originality, and valuable contributions distinguished them throughout the programme. Their achievements reflect a commitment to academic excellence and the growing importance of specialised legal research in the global fashion and luxury industries.

Gratitude & Acknowledgment

We extend our heartfelt congratulations to all six contributors for their remarkable achievements and commend every participant for their enthusiasm, commitment, and valuable contributions to this edition.

We also express our sincere appreciation to Fiona Corcoran and the entire STÍL Magazine team for their collaboration, creative vision, and support in making this initiative a success.

Through this collaboration, Record Of Law continues to encourage interdisciplinary learning, foster international academic partnerships, and provide aspiring legal professionals with opportunities to explore emerging fields of law and showcase their talents on a global platform.

Hall of Fame — Celebrating Excellence in Fashion & Luxury Law

Celebrating the Creative Achievers of the 2nd Edition of the 10-Day International Fashion & Luxury Law Internship 2026

The 2nd Edition of the 10-Day International Fashion & Luxury Law Internship 2026, organised by Record Of Law in official collaboration with STÍL Magazine, UCC Fashion Society, Ireland, provided participants with an opportunity to explore the intersection of law, fashion, and luxury through creative expression and innovative legal communication.

As part of the programme, the Reel Making Competition encouraged participants to showcase their creativity, originality, and ability to present ideas in an engaging and accessible format.

We proudly recognise the Top 5 performers whose exceptional creativity, dedication, and innovative approach distinguished their entries. Their achievements reflect the value of combining legal knowledge with digital storytelling and contemporary forms of communication.

Gratitude & Acknowledgment

We extend our heartfelt congratulations to all five winners for their remarkable achievements and creative contributions. We also sincerely appreciate every participant whose enthusiasm, effort, and originality made this competition a memorable success.

Their work highlights the importance of innovation, effective communication, and creative engagement in making legal concepts more accessible to a wider audience.

Record Of Law remains committed to encouraging creative thinking, fostering international collaboration, and providing aspiring legal professionals with opportunities to showcase their talents and achieve excellence beyond traditional academic boundaries.

Hall of Fame — Honouring Excellence in Fashion & Luxury Law

Celebrating the Outstanding Achievers of the 1st Edition of the 10-Day International Fashion & Luxury Law Internship 2026

The 1st Edition of the 10-Day International Fashion & Luxury Law Internship 2026, organised by Record Of Law, provided aspiring legal professionals with an opportunity to explore the intersection of law, fashion, luxury, and intellectual property.

Today, we proudly recognise the Top 6 performers whose exceptional submissions, research quality, creativity, and overall performance distinguished them throughout the internship. Their achievements reflect the growing significance of fashion and luxury law as an emerging field of legal scholarship and professional practice.

Gratitude & Acknowledgment

We extend our heartfelt congratulations to all six achievers for their dedication, originality, and valuable contributions to the programme. We also express our sincere appreciation to all participants for their enthusiasm, commitment, and efforts in making this edition a meaningful academic experience.

Their work highlights the importance of interdisciplinary learning, innovative thinking, and research excellence in exploring the evolving relationship between law and the global fashion and luxury industries.

Record Of Law remains committed to providing aspiring legal professionals with opportunities to explore emerging areas of law, showcase their abilities, and contribute meaningfully to the global legal community.

Hall of Fame — Celebrating Excellence in Legal Creativity

Celebrating Creative Excellence in the 10-Day International Fashion & Luxury Law Internship 2026

The 10-Day International Fashion & Luxury Law Internship 2026, organised by Record Of Law, provided participants with an opportunity to explore the intersection of law, fashion, and luxury through an engaging and creative learning experience.

As part of the internship, the Reel Making Competition encouraged participants to combine legal knowledge with creativity, visual storytelling, and effective communication to present complex legal concepts in an engaging and accessible manner.

Today, we proudly recognise the Top 5 performers whose exceptional creativity, legal understanding, and innovative approach distinguished their submissions. Their achievements reflect the growing importance of creative communication in legal education and awareness.

Gratitude & Acknowledgment

We extend our heartfelt congratulations to all five winners for their outstanding contributions and commend every participant for their enthusiasm, creativity, and efforts throughout the competition.

Their work highlights how innovative approaches can make legal knowledge more accessible, engaging, and impactful for a global audience.

Record Of Law remains committed to encouraging innovation, promoting legal awareness, and providing aspiring legal professionals with opportunities to showcase their talents and achieve excellence beyond traditional academic boundaries.

Hall of Fame — Honouring Excellence in Legal Research

Celebrating the Finest Legal Minds of the International Winter Legal Boot Camp

The International Winter Legal Boot Camp, organised by Record Of Law, brought together aspiring legal professionals to strengthen their legal research, analytical reasoning, and academic skills through a structured and enriching learning experience.

Today, we proudly recognise the Top 6 performers whose outstanding submissions, research quality, and overall performance distinguished them throughout the Boot Camp. Their achievements reflect a commitment to academic excellence and serve as an inspiration to aspiring legal professionals.

Gratitude & Acknowledgment

We extend our heartfelt congratulations to all six achievers for their dedication, hard work, and exceptional performance throughout the Boot Camp. We also appreciate all participants for their enthusiastic involvement and valuable contributions to this academic initiative.

Their efforts underscore the importance of rigorous legal research, critical thinking, and continuous learning in advancing legal education and scholarship.

Record Of Law remains committed to fostering legal excellence by providing aspiring legal minds with opportunities to develop their skills, showcase their abilities, and contribute meaningfully to the legal community.

Hall of Fame — Honoring Excellence in Judgment Writing

Celebrating the Finest Legal Minds of the International Judgment Writing Competition 2025 (IJWC 2025)

The International Judgment Writing Competition 2025 (IJWC 2025), organized by Record of Law in collaboration with the Malaysian Law Students’ Network (MLSN), brought together dedicated law students and young legal professionals from diverse regions, all united by their passion for legal research, judicial reasoning, and international law. 

Today, we proudly recognize the Top 6 performers whose outstanding judgments demonstrated clarity, depth, and distinguished analytical skill. Their work reflects the essence of judicial craftsmanship and stands as an inspiration within the global legal community.

Record Of Law
Record Of Law

Gratitude & Acknowledgment

We extend our heartfelt appreciation to all participants of IJWC 2025 for their dedication, effort, and commitment to producing well-reasoned judgments. Your contributions enriched this global academic initiative and underscored the growing enthusiasm for international legal scholarship.

A special note of acknowledgment to our Official Partner – Malaysian Law Students’ Network (MLSN) for their valuable support in strengthening international collaboration and fostering a platform that celebrates legal excellence across borders.

Hall of Fame — Honoring Excellence in Article Writing

Celebrating the Brightest Legal Voices of the International Legal Article Writing Competition 2025

The International Legal Article Writing Competition 2025, organized by Record of Law in association with ALSA Singapore (Official Partner) and Jus Scriptum (Media Partner), brought together passionate legal minds from across the globe to write on the theme “Environmental Law & Global Legal Challenges.”

Today, we proudly honor the Outstanding participants whose legal writing stood out for its clarity, insight, and impact. Their contributions deserve to be recognized and celebrated across our legal community.

Record Of Law
Record Of Law

Gratitude & Acknowledgment

We extend our heartfelt thanks to all participants for their outstanding contributions and passion for legal writing. A special note of appreciation to our Official Partner – ALSA Singapore and Media Partner – Jus Scriptum for their continued support in making this competition a global success. Your involvement has been instrumental in amplifying voices in environmental law and creating a platform that celebrates academic excellence across borders.

Hall of Fame — Honoring Excellence in Case Law Analysis

Celebrating the Best Legal Minds of the International Case Law Analysis Challenge 2025

The International Case Law Analysis Challenge by Record of Law, in collaboration with ALSA Malaysia, brought together some of the brightest legal minds, testing their ability to analyze, interpret, and present compelling case law arguments.

Today, we proudly honor the outstanding participants whose dedication, research, and analytical skills set them apart. Their remarkable contributions to legal scholarship deserve to be recognized and celebrated.

Gratitude & Acknowledgments

A heartfelt thank you to our Official Partner: ALSA Malaysia and Media Partner: Jus Scriptum for their invaluable support in making this event a grand success.

We extend our appreciation to all participants for their incredible efforts and passion for law. Your work inspires the legal community, and we encourage you to keep striving for excellence.

Stay tuned for our upcoming challenges and see who joins our Hall of Fame next!

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