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Are you a passionate law student or recent graduate eager to gain hands-on experience in the legal field? We’re thrilled to announce that applications are now open for our Legal Research Internship, starting on 20th June 2024!
What You’ll Do:
📚 Conduct in-depth legal research and case law analysis: Dive into detailed legal research, explore various case laws, and gain a comprehensive understanding of the legal landscape.
✍️ Draft detailed case summaries and insightful legal articles: Hone your writing skills by drafting precise case summaries and contributing insightful articles on various legal topics.
🤝 Participate in team meetings and attend online professional development sessions: Collaborate with our team, engage in meaningful discussions, and enhance your professional skills through online sessions.
🖋️ Get your work published on our esteemed platform: Showcase your research and writing skills by having your work published on Record Of Law (T&C Apply).
Perks:
🏅 Internship Certificate
📝 Letter of Recommendation (LOR)
📖 Publication Certificates
📢 Opportunity to publish your work on Record Of Law (T&C Apply)
Top interns will be appointed as Editors.
Who We’re Looking For:
- Law students or recent graduates with a strong academic record
- Research and writing skills
- A keen interest in contributing to legal scholarship
How to Apply:
- Prepare your resume
- Email your CV to [email protected] with the subject line “Legal Research Internship Application – [Your Name]”.
Don’t miss out on this chance to advance your legal career and make a significant impact in the legal community. Apply now and join us on this exciting journey!
Record Of Law Unlocking the Power of Legal Knowledge
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