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International Case Law Analysis Challenge 2025 – Registrations Open!

Record of Law is pleased to announce the International Case Law Analysis Challenge 2025, an opportunity for law students, researchers, and legal professionals to demonstrate their expertise in legal analysis and research on a global platform. This competition aims to foster critical thinking, legal writing, and analytical skills by encouraging participants to examine and interpret significant case laws.

Why Participate?

Showcase your proficiency in case law analysis
Gain international recognition within the legal community
Enhance your legal research and writing portfolio
Winners receive free publication opportunities on Record of Law
Certificates awarded to all participants

Awards & Recognition

🏆 Winner – Free publication of the case analysis + Two additional free publications + Winner Certificate
🥈 Runner-up – Free publication of the case analysis + Runner-up Certificate
🏅 Top 5 Participants – Featured on LinkedIn & the Record of Law website
🎖 All Participants – Receive a Participation Certificate

Important Dates

📌 Registrations Open: February 20, 2025
📌 Last Date to Register: March 10, 2025
📌 Submission Deadline: March 20, 2025
📌 Results Announcement: March 30, 2025

Registration Fee

🇮🇳 Indian Participants: INR 69
🌍 International Participants: $3

Case Selection Criteria

Participants may select any national or international case from any legal jurisdiction for their analysis.

Organizers & Partners

📌 Organized by: Record of Law
📌 In Association with: Asian Law Students’ Association (ALSA) Malaysia
📌 Media Partner: JUS SCRIPTUM

Registration Process

1️⃣ Complete the Registration Form: https://forms.gle/9gAu1xmKgy7qH9Qh6
2️⃣ Receive confirmation via email with submission guidelines

📥 For further details, refer to the event brochure.

BROCHURE LINK: https://recordoflaw.in/wp-content/uploads/2025/02/Record-Of-Law-presents-International-Case-Law-Analysis-Challenge-.pdf

For any inquiries, please contact info@recordoflaw.in

📢 Seize this opportunity to gain international recognition for your legal expertise!
🔗 Visit: www.recordoflaw.in

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