FREE 10-Day International Winter Legal Boot Camp 2025
Organised by Record Of Law
Are you looking to end 2025 with stronger legal research and writing skills?
This winter, Record Of Law is pleased to announce a FREE 10-Day International Winter Legal Boot Camp 2025, designed for law students and legal learners who wish to build a structured understanding of legal research, academic writing, and publication standards.
This Boot Camp aims to provide participants with practical guidance, clarity in legal writing, and meaningful academic recognition, while ensuring accessibility through free registration.
Program Details
Duration: 22 December 2025 – 31 December 2025
Mode: Online
Registration Fee: Free
Last Date to Register: 20 December 2025
Confirmation: Selected participants will receive a confirmation email by 21 December 2025
What Participants Will Receive (Free Access)
Access to all live learning sessions
Access to digital learning resources
Free participation throughout the Boot Camp
Guided task-based learning
Optional Opportunities & Recognition
Participants may opt for the following optional, paid opportunities:
Participation Certificate
Publication opportunity for submitted tasks (subject to editorial review)
Additionally, Letters of Recommendation (LORs) will be awarded to top-performing participants, based on merit and overall performance during the Boot Camp.
Special Recognition
The Top 3 performers of the Boot Camp will receive:
Certificate of Excellence
Letter of Recommendation (LOR)
Feature on Record Of Law’s official social media platforms
Recognition in the Record Of Law Fame Section
All recognitions are strictly merit-based.
Eligibility
Law students (UG/PG)
Legal researchers
Academicians
Legal writing enthusiasts
Open to participants from India and abroad
How to Register
Interested participants may register via the following link:
🔗 https://forms.gle/pAzVwNkSf1bicBfG9
Registration is subject to selection due to limited seats.
Important Note
Participation in the Boot Camp is free.
Certificates, publication opportunities, and recognitions are optional and merit-based, in accordance with Record Of Law’s academic and editorial standards.
For Queries
For any questions or clarifications regarding the Boot Camp, feel free to reach out to us at
📧 recordoflaw@gmail.com
We look forward to welcoming a diverse and dedicated group of learners to this Winter Boot Camp.
— Team Record Of Law



