North Sea Continental Shelf (Federal Republic of Germany v Denmark; Federal Republic of Germany v Netherlands)
Authored By: Eman Fatima Punjab University Law College, Lahore Full Case Name: North Sea Continental Shelf (Federal Republic of Germany
S v Makwanyane and Another
Authored By: Fiona Ngobeni University of South Africa 1. Case Citation and Basic Information Full Case Name: S v Makwanyane
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R v Ahluwalia [1992]
Authored By: NUR HANAN ZULAIKHA BINTI ABDULLAH ATC PENANG Case Citation and Basic Information Citation: R v Ahluwalia [1992] 4
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Anuradha Bhasin v. Union of India and Others (along with Ghulam Nabi Azad v. Union of India and Another)
Authored By: Rayeesa Fatima Sultan ul Uloom College of Law Case Citation and Basic Information Full Case Name: Anuradha Bhasin
Sidumo and Another v Rustenburg Platinum Mines Ltd and Others
Authored By: Angie Makhadzi Tshitereke University of South Africa 1. Case Citation and Basic Information Case Name: Sidumo and Another
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Bhe and Others v Khayelitsha Magistrate and Others
Authored By: Rito Precious Mabasa University of South Africa CASE CITATION AND BASIC INFORMATION Full Case Name: Bhe and Others
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Shayara Bano v. Union of India & Others
Authored By: Raima Naaz LNCT University Bhopal CASE CITATION AND BASIC INFORMATION Case Name: Shayara Bano v. Union of India
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Shayara Bano v. Union of India & Ors.
Authored By: Pinky Bansal Dr. BR Ambedkar National Law University, Sonipat 1. Case Citation and Basic Information Case Name: Shayara
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Association for Democratic Reforms & Anr v Union of India & Ors
Authored By: Leena Yadav Parul Institute of Law, Parul University Case Citation and Information Case Name: Association for Democratic Reforms
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M.C. Mehta & Anr. v. Union of India & Ors.
Authored By: Isha Kumar Sunderdeep College of Law, Chaudhary Charan Singh University Case Citation and Basic Information Case Name: M.C.
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Harish Rana v. Union of India
Authored By: Aswathi M University of Leeds CASE CITATION AND BASIC INFORMATION Case Name: Harish Rana v. Union of India
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Oliver Brown, et al. v. Board of Education of Topeka, et al.
Authored By: Gacksy Lavilah Parul Insititute of Law, Parul University, India Case Citation and Basic Information Full Case Name: Oliver
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