Authored By: Ronak Sharma Asian Law College Introduction Most of us now do our banking on a phone screen. Bills
Digital Fraud and Indian Criminal Law: Is the Current Framework Enough? Read More »
Authored By: Aiana Saparbekova Ala-Too International University I. Introduction Digital communication has transformed the exercise of freedom of expression. Social
Authored By: Masentle Boston City Campus I. Introduction Gender-based violence (GBV) is any injurious act aimed at an individual on
Authored By: Pranjal Singh Chauhan United University Abstract The digitisation of government is moving beyond electronic record-keeping and online service
Authored By: Simran Pejatta University of Warwick I. Introduction In March 2023, an autonomous vehicle deployed by a technology company
Authored By: Neetu Choudhary JVWU ABSTRACT With more workplace arrangements having become remote and hybrid, catalyzed most forcefully by the
THE VIRTUAL WORKPLACE: POSH BEYOND OFFICE Read More »
Authored By: Gagan Singh Thakur LCIT INTRODUCTION When the Supreme Court of India decided M.K. Ranjitsinh v. Union of India
Freedom from Climate Change: How India’s Constitution Came to Protect a New Right Read More »
Authored By: Swati Kumari LNCT University A seventeen-year-old girl in Prayagraj was turned away from her own Class XI classroom
Authored By: Sola-Alimi Zion Ademurewa University of Ilorin Abstract This paper centres on the need to amend the gaps in
Authored By: Gowri S Jayakumar Government College for Women, Thiruvananthapuram Introduction In the legal systems of democratic states, few tasks
Authored By: Akira PR Sewdayal Stellenbosch University II Introduction South Africa’s rapid post-pandemic shift into remote and hybrid work has
Authored By: Prakriti Tyagi Law College Dehradun, Uttaranchal University INTRODUCTION The rapid growth of digital technology has transformed the way
DIGITAL SCAMS: LEGAL REMEDIES AND CONSUMER PROTECTION Read More »
