Authored By: Signs Tenidolaoluwa ARIYO Obafemi Awolowo University, Osun State, Nigeria 1. Case Citation and Basic Information Case Name: Attorney-General […]
Attorney-General of Ogun State v Aberuagba Read More »
Authored By: Zainab rehman University of Punjab Case Citation and Basic Information Case Name: Ms. Shehla Zia and others v.
Ms. Shehla Zia and Others v. WAPDA Read More »
Authored By: Priya Bharati GOPAL NARAYAN SINGH UNIVERSITY Case Name: Mohd. Tahir Hussain v. State (NCT of Delhi) See Mohd.
Mohd. Tahir Hussain Vs State of NCT of Delhi Read More »
Authored By: Matin UR REHMAN University of Karachi TRADEMARK The law considers a trademark to be a form of intellectual
Authored By: Vardhan Rajendra Majgaonkar Shahaji Law College, Kolhapur Case Name: Triple Talaq on Trial: Constitutional Morality vs Religious Freedom
Authored By: Revati Hukke NC Law College, Nanded, Maharashtra CASE SUMMARY Eastern Book Company & Ors. v. D.B. Modak &
Eastern Book Company & Ors. v. D.B. Modak & Anr. Read More »
Authored By: Kandaruku Jesse Uganda Christian University Full Case Name: Reginald Woolmington v Director of Public Prosecutions Citation: [1935] AC
WOOLMINGTON V DIRECTOR OF PUBLIC PROSECUTIONS[1935] AC 462 Read More »
Authored By: Mercy Angeline Nandi The University of Nairobi CASE CITATION AND BASIC INFORMATION Full Case Name: Mitu-Bell Welfare Society
Authored By: Katlego Phakedi Eduvos Case Citation and Basic Information Full Case Name: S v Williams and Others Citation: S
S v Williams and Others Read More »
Authored By: Lesedi Wada Lentswe University of Botswana Facts: The Appellants had sold their shares in the Mines they operated
Norilsk Nickel Mauritius and Another v BCL LTD and Others [2019] 2 BLR 146 (CA) Read More »
Authored By: Vuntshwa Shilenge University of South Africa Introduction S v Pistorius is a legal matter between the State and
S v Oscar Leonard Carl Pistorius Read More »
Authored By: Khushi MAULANA AZAD NATIONAL URDU UNIVERSITY Case Name: Common Cause (A Regd. Society) v. Union of India (2018)
Common Cause (A Regd. Society) v. Union of India (2018) Read More »
