Authored By: Ananya Batra Gitarattan International Businesss School ABSTRACT While the digital revolution has brought global connectivity, it has also […]
Authored By: Laxmi Khatana Shobhit University Abstract The assumption that the family is inherently a safe and nurturing unit often
Maintenance Beyond Abuse: Rights of Children Living Separately from Parents in India Read More »
Authored By:Dhruv Vijay BS ANANGPURIA Institute of Law Abstract India is no exception to the global rise of climate change
CLIMATE CHANGE LITIGATION IN INDIA: AN EMERGING JURISPRUDENTIAL FRAMEWORK Read More »
Authored By: Amerenthiran A/L Anantha Murugan Multimedia University, Melaka I. Introduction March 5, 2026 will be a dark day in
A Critical Analysis of the ‘Naturalisation Scandal’ that Shook Malaysian Football Read More »
