Authored By: Jasmine Guru Nanak Dev University Case Citation and Basic Information Full Case Name: John Rylands and Jehu Horrocks […]
John Rylands and Jehu Horrocks v Thomas Fletcher (commonlycited as Rylands v Fletcher). Read More »
Authored By: Jheel Gautam Dr Bhim Rao Ambedkar University Case Name: Danial Latifi & Anr vs Union Of India AIR
Danial Latifi & Anr vs Union Of India AIR (2001) SC3958 Read More »
Authored By: KASHISH KHAN RAJSHREE LAW COLLEGE Case Name: Justice K.S. Puttaswamy (Retd.) v. Union of India, (2017) 10 SCC
JUSTICE K.S. PUTTASWAMY V. UNION OF INDIA Read More »
Authored By: Khushi Bhatnagar University of Mumbai law academy CASE CITATION ~ TITLE ~ Arvind Kejriwal v. Directorate of Enforcement
ARVIND KEJRIWAL V. DIRECTORATE OF ENFORCEMENT Read More »
Authored By: Tannu Deshwal School of Legal Studies, CMR University Case Name: Gloster Limited vs. Gloster Cables Limited & Ors.
Gloster Limited vs. Gloster Cables Limited & Ors. Read More »
Authored By: Vikrant Madhurjya NEF Law College Abstract The Supreme Court of India’s 2024 judgment in M.K. Ranjitsinh & Others
M.K. Ranjitsinh & Ors. v. Union of India & Ors. Writ Read More »
Authored By: Harshita Kashyap Symbiosis Law School Hyderabad Case Citation and Basic Information Case Name: A.K. Gopalan v. State of
A.K. Gopalan v. State of Madras Read More »
Authored By: Arya Verma National Law University Delhi Case Name: Koninklijke Philips N.V. v. Maj (Retd.) Sukesh Behl & Ors.;
Authored By: Madhurima Gope Bharti Vidyapeeth New Law College, Pune INTRODUCTION The Supreme Court of India rendered a landmark decision
VINEETA SHARMA VS. RAKESH SHARMA (2020) 9 SCC 1. Read More »
Authored By: Aishi Naskar Heritage Law College Case Citation and Basic Information: Case Name: Tata Consultancy Services Ltd. vs Cyrus
TATA CONSULTANCY SERVICES Ltd. vs CYRUS INVESTMENT Pvt. Ltd. & Ors. Read More »
Authored By: Shreya Jaiswal Usha Martin University Case Citation and Basic Information Case Name: Shreya Singhal & Ors. v. Union
Shreya Singhal v. Union of India Read More »
Authored By: Sheetal Campus Law Center, University of Delhi Abstract India’s luxury goods market has witnessed rapid growth in recent
