Authored By: Tsiane Lekekela Eduvos Abstract South Africa’s banking sector has been navigating ways to adapt and implement advanced technology […]
South Africa Banking Law: Legal Landscape of Cryptocurrencies Read More »
Authored By: Erai Aruli. P Jeppiaar University Abstract Forensic science is the application of scientific knowledge and methods to criminal
FORENSIC SCIENCE – SECTION 176(3) OF BNSS Read More »
Authored By: Rivaldo Beukes University of Free State Abstract This article examines how criminals can infiltrate the legal system with
Infiltration of Criminals into the South African Justice System Never ending cycle…! Read More »
Authored By: Priyanshi Ahuja NIMS University Jaipur Introduction The identification of the Right to Privacy as a right under the
Right to Privacy in India after Puttaswamy: Scope and Limitations Read More »
Authored By: ACAN JENNIFER Abstract Uganda’s human rights landscape reflects both progress and persistent challenges. This article examines systemic issues
HUMAN RIGHTS SITUATION IN UGANDA Read More »
Authored By: Favour Bassey Onoyom University of Calabar Introduction Cyber harassment and online gender-based violence (O-GBV) are increasingly pervasive in
Authored By: Faith Tshabalala University of South Africa Introduction One of the most severe and enduring societal issues confronting civilisations
The Importance of Human Rights in Fighting Against Gender Based Violence Read More »
Authored By: Vidhya Jadon Amity University Introduction One of the most important judicial innovations in India is Public Interest Litigation
Abuse of Public Interest Litigation in India: A Departure from its Initial Intention Read More »
Authored By: Mansi Yadav Maharshi Dayanand University (MDU-CPAS) Introduction India’s food market, especially branded dairy like milk, ghee, and paneer,
Authored By: SWATI GOTHWAL Campus Law Centre, Delhi University Legal aid refers to free or low-cost legal services provided to
Authored By: Netti Venkata Darshika Damodaram Sanjivayya National Law University Abstract The spread of autonomous pricing algorithms is quickly changing
Authored By: Taranjeet Kaur Himachal Pradesh National Law University, Shimla Abstract The accelerated introduction of Artificial Intelligence (AI) in the
