Authored By: Mmesomachukwu Cynthia Ndubueze-Nduka University of Benin, Nigeria. ABSTRACT Nearly 70 years ago, a symposium at Dartmouth College launched […]
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Authored By: Cynthia Nwamaka Ibor Ebonyi State University, Nigeria. INTRODUCTION Globally, the quest for inclusive societies has led to a
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Authored By: YASHI TRIPATHI Chanakya National Law University Abstract The Digital Personal Data Protection Act, 2023 (DPDP Act), marks India’s
Authored By: NANDANA B S GOVERNMENT LAW COLLEGE, THIRUVANANTHAPURAM ABSTRACT The year 2025 didn’t merely turn a page in the
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Authored By: Wajiha Ali Namazi Keshav Memorial College of Law Abstract This article is all about identifying the workings of
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Authored By: Nandani kumari Usha Martin University Angara Ranchi Jharkhand Abstract
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Authored By: Tala Badawi Abstract This article proposes a progressive and optional employment law designed to support working mothers in
