Authored By: Ompha Ndou Introduction The doctrine of separation of powers is globally recognized as the foundational pillar of constitutional […]
Authored By: Nimzing Ponsel Andrew Near East University Abstract This paper examines the ownership of photographs under Nigerian law, explaining
Authored By: Rashmika Shrivastav Prof. Rajendra Singh (Rajju Bhaiya) University, Prayagraj ABSTRACT Digital technology has expanded access to education, employment,
PROTECTION OF WOMEN FROM DIGITAL GENDER-BASED VIOLENCE Read More »
Authored By: Mbah Justina Chinaza Nasarawa state University keffi, Nasarawa state. ABSTRACT Intellectual Property (IP) serves as a crucial driver
AN OUTLOOK ON THE LEGAL FRAMEWORK OF INTELLECTUAL PROPERTY INNIGERIA Read More »
Authored By: Makuachukwu Blessing Ewelukwa University of Nigeria, Nsukka Abstract: This article investigates the historical development, current legal framework, and
Authored By: Felicia Jepleting Kenyatta University INTRODUCTION In Kenya, the youth continue to be an influential force for social change.
LEGAL ALIGNMENT OF LAW ENFORCEMENT ACTIONS DURING PUBLIC ASSEMBLIES Read More »
Authored By: Daniel Adewale Tella University of Law Introduction Stop and Search (S&S) powers are designed as tools of deterrence
Authored By: Samantha Koh Zi En Malaysia’s employment law framework has undergone notable reform in recent years, reflecting a legislative
Authored By: Amorei Coetzee University of Western Cape ABSTRACT: Period poverty, defined as inadequate access to menstrual hygiene products, water,
Authored By: Shivang Verma Nehru Gram Bharati (Deemed University) Prayagraj ABSTRACT Victim Impact Statements (VIS) have become an important tool
VICTIM IMPACT STATEMENTS AND THEIR ROLE IN SENTENCING Read More »
Authored By: Lebo Naffisa Sekgobela Universi of South Africa Introduction Two sets of legislation control marriage in South Africa: the
The balance between customary and civil marriages in South Africa Read More »
Authored By: Laxita Raju Hawelikar ILS Law College , Pune Introduction The rapid advancement of artificial intelligence technology has fundamentally
