REFORMING GLOBAL TRADE LAW FOR SUSTAINABILITY: LEGAL FRAMEWORKS, CHALLENGES AND OPPORTUNITIES
Authored By: Soohemba Agatha Aker Nigerian Law School ABSTRACT There is no disputing the importance of international law in fostering […]
Authored By: Soohemba Agatha Aker Nigerian Law School ABSTRACT There is no disputing the importance of international law in fostering […]
Authored By: Ahmad Abdulrahim Parpia Strathmore University Abstract This article explores the growing legal and financial risks faced by employers
Authored By: Priya Patel S.S.KHANNA GIRL’S DEGREE COLLEGE (UNIVERSITY OF ALLAHABAD), PRAYAGRAJ Abstract In an era driven by digital
Authored By: Puseletso Agnes Mpeisa Abstract This article investigates the prospects of the African Union Convention on Ending Violence against
Authored By: TANISHKA RAJPUT ASIAN LAW COLLEGE Introduction Capital punishment, or the death penalty, remains one of the most controversial
Authored By: Shraddha Trivedi Indian Institute of Management,Rohtak Abstract Unlike being strictly within statutes and courtrooms, reproductive rights exist in
Reproductive Rights in India: Between Law and Life Read More »
Authored By: Gargi Agrawal Chandigarh group of colleges, Jhanjeri affiliated by Punjabi University, Patiala Abstract In a world hyperconnected by
Legal Recognition of Solitude: Do Single People Have Rights to Companionship Services Read More »
Authored By: Tracy Ntinyari Mbaya Jomo Kenyatta University of Agriculture and Technology (JKUAT), School of Law ABSTRACT The current US
WHAT IS THE WAY FORWARD FOR FOREIGN STUDENTS IN THE USA Read More »
Authored By: Akhi Akter Nishi University Of Information Technology and Sciences (UITS) Abstract: Public violence against women is a severe
When Laws Don’t Protect Women: A Reflection on Gendered Violence in Public Spaces Read More »
Authored By: Adewale Mofetoluwa Victoria Obafemi Awolowo University ABSTRACT One of the most contentious arguments in the world currently is
THE ROLE OF LAWS AND REGULATIONS IN ADDRESSING UNFAIR LABOUR PRACTICES IN THE GLOBE. Read More »
Authored By: Gabriella Van Der Maas Middlesex University Abstract This article will examine the interpretations of the qualified rights under
Religious Freedom vs. Islamophobia Read More »
Authored By: MERCY OLUWANIFEMI OLA ADEKUNLE AJASIN UNIVERSITY Abstract The worldwide streaming advancement has changed the way music is played,