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Authored By: Abdulazeez Mariam Anuoluwapo Obafemi Awolowo University, Osun State. The digital economy has transformed global commerce, enabling businesses to
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Authored By: Ayanda Nelisiwe Thebehali University of South Africa Abstract The Recognition of Customary Marriages Act 120 of 1998 (RCMA)
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Authored By: LUBUTO MOONDE University of Zambia ABSTRACT Technology is the application of scientific knowledge for practical purposes, particularly in
Authored By: Bhoomi Panjwani Amity University Gwalior Madhya Pradesh Reproduction is a life process most of the individuals go through
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Authored By: REDIET RETA YIGEZU Hawassa University, Ethiopia Abstract The digital era has brought unprecedented opportunities for advancing gender equality
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