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Authored By: Gabriella Van Der Maas Middlesex University Case name: People of the State of California v. Orenthal James Simpson
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Vishaka v. State of Rajasthan (1997) 6 SCC 241
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Paul and another v Royal Wolverhampton NHS Trust
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ANURADHA BHASIN v. UNION OF INDIA (2020) 3 SCC 637
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Tata Sons Pvt. Ltd. Vs. Cyrus Investments Pvt. Ltd. & Others
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