Vishaka & Ors v. State of Rajasthan & Ors(1997)
Authored By: Aryan Lal NIMS Case name –Vishaka & Ors v. State of Rajasthan &. Ors (1997) Citation of the […]
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POLLACHI RAPE CASE V/S STATE OF TAMIL NADU
Authored By: Erai Aruli. P Jeppiaar University COURSE: BSC FORENSIC SCIENCE INSTITUTION: JEPPIAAR UNIVERSITY LOCATION OF INSTITUTION: CHENNAI, TAMIL NADU
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MURUGANANTHAM V. STATE OF TAMIL NADU & OTHERS
Authored By: Samiksha Sharma Dr. B. R. Ambedkar National Law University, Sonepat CASE TITLE & CITATION: L. Muruganantham v. State
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ADM Jabalpur v Shivkant Shukla (1976)
Authored By: Ashutosh Raj Lloyd Law College Greater Noida Case Citation Additional District Magistrate, Jabalpur v Shivkant Shukla(1976) 2 SCC
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Piercing the Corporate Veil in India: Judicial Trends and Corporate Accountability
Authored By: Tanmay Sherekar Vishwakarma University Abstract Company law is built on the idea that a company has a legal
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INDIRA NEHRU GANDHI VS. RAJ NARAIN
Authored By: Emani Bhavitha KLEF College of Law CASE NAME: INDIRA NEHRU GANDHI VS. RAJ NARAIN Equivalent Citation – AIR
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R. Rajagopal & Ors. v. State of Tamil Nadu & Ors.
Authored By: Sai Indira G Cmr University School of Legal Studies CASE COMMENTARY ON R. Rajagopal & Ors. v. State
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When Fear Turns into a Weapon: Digital Arrest Scams and Constitutional Safeguards
Authored By: Nandhitha V N Jeppiaar University 1. Case title and citation: Pravasi legal cell & another V. Union of
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UNITED KINGDOM VS ALBANIA
Authored By: N. Anasuya Prasanna Lakshmi KL University Case Tittle: United Kingdom v. Albania: The Corfu Channel Case Citation: ICJ
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DIGITAL POLLUTION AND ENVIRONMENTAL LIABILITY OF DATACENTRES: RETHINKING ENVIRONMENTAL LAW IN THE AGE OF CLOUD COMPUTING
Authored By: Yogalakshmi V Government Law College, Chengalpattu Abstract The swift growth of the digital economy has turned data centres
MAATR SPARSH AN INITIATIVE BY AVYAAN FOUNDATION V. UNION OF INDIA
Authored By: Inayat Rehmani The Glocal University , Saharanpur CASE NAME: MAATR SPARSH AN INITIATIVE BY AVYAAN FOUNDATION V. UNION
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Bachan Singh v. State of Punjab (1980)
Authored By: Bhavesh Kamlesh Mandhyani University of Mumbai Law Academy Case Citation and Court Information Case Title: Bachan Singh v.
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