Authored By: Sofia Aitken Universidad de los Andes INTRODUCTION Fashion has long resembled a swinging pendulum, oscillating between maximalist displays […]
SILENCE AS A SIGNATURE: COPYRIGHT AND BRAND IDENTITY IN THE AGE OF QUIET LUXURY Read More »
Authored By: Ofentse Kairo Mosesenyane University of the Witwatersrand Abstract The fashion industry serves an intricate part in the economic
Authored By: Medha Shekhar Jha Bihar Institute of law ( Patliputra University) Abstract This article started from a question I
Authored By: Zeina Hamdy Queen Mary University of London Abstract Complex questions about intellectual property protection are raised by the
Authored By: Ngozi Augustina Okeibuno Igbinedion University, Okada, Edo State, Nigeria Abstract This article examines trademark protection of trade dress
TRADEMARK PROTECTION OF TRADE DRESS IN THE NIGERIAN LUXURY FASHION INDUSTRY Read More »
Authored By: Pragati Trivedi NIMS UNIVERSITY RAJASTHAN, JAIPUR Abstract The fast growth of online trade has revolutionized the international fashion
Authored By: Ujjwal Thakur Shri Swami Dayal Bhatnagar Law College / CCS University ABSTRACT The exponential growth of e-commerce platforms
Authored By: Sara Degloorkar ILS Law College Abstract Geographical indications (GIs) constitute an important category of intellectual property that protects
Authored By: James kingson. J SRM Institute of Science and Technology, Chennai Abstract This paper’s aim is essentially to examine
The Role of Trademark Law in Protecting Luxury Brand Identity: A Comparative Analysis Read More »
Authored By: Purvi Jain King’s College London Abstract The international fashion industry has long used Indian textile arts, styles, and
Authored By: Amisha Sachin Pahade Vishwakarma University Pune 1. ABSTRACT The movement of fashion and digital technology has refashioned consumer
Authored By: Mihir Biswas Campus Law Centre, Faculty of Law, University of Delhi Abstract The fashion and luxury industry is
