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Authored By: Vaishnavi Vikas Karape ILS Law College Pune 1. Case Citation and Basic Information Case Name: Supriyo v. Union
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Authored By: Joy Majumder Gopalganj Science and Technology University 1. Case Citation and Basic Information Full Case Name: Dr. Badiul
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Authored By: Angel Reeba S Mar Gregorios College of Law Harish Rana v. Union of India: The Supreme Court’s Landmark
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Authored By: Sharvari Paresh Sawant Lords Universal Case Name: Vellore Citizens Welfare Forum vs Union of India Court: Supreme Court
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Authored By: Simon Panjab University Regional Centre, Hoshiarpur Case Name: Minerva Mills Ltd. & Ors vs Union Of India Minerva
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Authored By: Disha Thakur Maharaja Agrasen Institute of Management Studies, GGSIPU CASE NAME: VASANTHA (DEAD) THR. LR V. RAJALAKSHMI @
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Authored By: Sharanya Ray Symbiosis Law School, Hyderabad Case Citation and Basic Information Case Name: Vishaka v. State of Rajasthan
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Authored By: Dipa Saha Priya University of Rajshahi Case Name: Dr Badiul Alam Mojumder and Others v Abdul Mannan Khan
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Authored By: Gacksy Lavilah Parul Institute of Law, Parul University Case Name: Military and Paramilitary Activities in and Against Nicaragua
