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Case

The Owners of the M.V. Lupex v. Nigerian Overseas Chartering & ShippingLtd, SC.21/2000, (2003) 15 NWLR (Pt. 844) 469, Supreme Court of Nigeria (Coram: Kutigi, JSC and other Justices of the Supreme Court), decided 2003.

Authored By: Oladega Aliat Omoteniola Babcock University CASE CITATION: The Owners of the M.V. Lupex v. Nigerian Overseas Chartering &

The Owners of the M.V. Lupex v. Nigerian Overseas Chartering & ShippingLtd, SC.21/2000, (2003) 15 NWLR (Pt. 844) 469, Supreme Court of Nigeria (Coram: Kutigi, JSC and other Justices of the Supreme Court), decided 2003. Read More »

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