Kesavananda Bharati v. State of Kerala
Authored By: Abhik Dutta The Assam Royal Global University Introduction The story of this case begins with Kerala’s bold land […]
Kesavananda Bharati v. State of Kerala Read More »
Authored By: Abhik Dutta The Assam Royal Global University Introduction The story of this case begins with Kerala’s bold land […]
Kesavananda Bharati v. State of Kerala Read More »
Authored By: VIDHYASRI A/ P SANTHIRAN UNIVERSITI UTARA MALAYSIA 1.0 CASE CITATION AND BASIC INFORMATION Full Case Name: Semenyih Jaya
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Authored By: Simmi Sonali ILS Law College,Pune 1. Case Citation and Basic Information Case Name: RIT Foundation & Ors. v.
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Authored By: Sahil Joshi CHRIST (Deemed to be University), Bangalore CASE CITATION AND BASIC INFORMATION Case Name: Shreya Singhal v.
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Authored By: Prodeepta Chowdhury Sister Nivedita University Case Name: Vodafone International Holdings B.V. v. Union of India & Anr. Citations
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Authored By: Iswaree Kharug Middlesex University Mauritius Case Name: Vandervell v Inland Revenue Commissioners Citation: [1967] 2 AC 291 Court:
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Authored By: Nadia Medina Perez SOAS University of London 1. Case Citation and Basic Information Case Name: R v R
Authored By: Suyash Goel Case Name: Rooney v Leicester City Council [2021] UKEAT 2021-000256 Introduction The case of Rooney v
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Authored By: Ndinawanga Mulaudzi University of Johannesburg Introduction. The need for cultural preservation and the right to free cultural practice
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Authored By: Arpita Anand Maharishi Markandeshwar Deemed to be University Case Name: Shreya Singhal v. Union of India Citation: Shreya
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Authored By: PRINCE SAINI Maharishi Markandeshwar Deemed to be University CASE NAME: Bachan Singh v. State of Punjab CITATION: Bachan
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