RINKU BAHETI V. SANDESH SHARDA (2024)
Authored By: Rajshavi sonker Babasaheb Bhimrao Ambedkar Central University CASE NAME: RINKU BAHETI V. SANDESH SHARDA (2024) COURT–SUPREME COURT
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D.O. IDUNDUN & ORS v. DANIEL OKUMAGBA
Authored By: Ohwo Frances Aghogho Afe Babalola University CASE Name: D.O. IDUNDUN & ORS v. DANIEL OKUMAGBA (S.C. 309/74) [1976]
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Donoghue v Stevenson
Authored By: Menzi Mucavel Swansea University Case Name: Donoghue v Stevenson [1932] Court: House of Lords Judges : Lord Atkin,
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Minister of Home Affairs and Another v Fourie and Another
Authored By: Neo Maleka University of South Africa INTRODUCTION The Fourie case (Minister of Home Affairs v Fourie) is a
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Justice K.S. Puttaswamy (Retd.) & Anr. v. Union of India & Ors.
Authored By: Eshika Komal Ramaiah Institute of Legal Studies Full Case Name: Justice K.S. Puttaswamy (Retd.) & Anr. v. Union
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Mdlekeza v Gallie
Authored By: Nontokozo Case Name: Mdlekeza v Gallie Citation: Mdlekeza v Gallie (15490/2020) [2021] ZAWCHC 167; 2021 (4) SA 531
Francis Kariokor Muruatetu & 1 other v Republic; Katiba Institute & 5 others.
Authored By: Sonia Wanjoro Mwangi Mount Kenya University Case Name: Francis Karioko Muruatetu & Another v Republic; Katiba Institute &
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MADUKOLU v NKEMDILIM (1962)
Authored By: Iruayenama Gladys Ibifaka Rivers State University FULL CASE CITATION AND COURT DETAILS Appellant: Madukolu & Ors Respondent: Nkemdilim
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Shreya Singhal v. Union of India
Authored By: Aaditya Raj Aaryan SKJ LAW COLLEGE Case Name: Shreya Singhal v. Union of India Citation: (2015) 5 SCC
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D.K. BASU vs. STATE OF WEST BENGAL
Authored By: Angel Singh IILM University CASE CITATIONS NAME OF THE CASE : D.K. BASU vs. STATE OF WEST BENGAL
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Gyanendra Singh @ Raja Singh v. State of Uttar Pradesh
Authored By: S.V. BHARATH KUMAR Chennai Dr.Ambedkar Government Law College, Pudupakkam. CASE CITATION Full Case Name Gyanendra Singh @ Raja
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Paramvir Singh Saini vs Baljit Singh (2 December 2020)
Authored By: Akshay Devdatta Malvankar HVPS law college ghatkopar affiliated with University of Mumbai Case Citation and Basic Information: Case
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