Mojekwu v Mojekwu
Authored By: Joan Dimkpa-Promise Giobari Rivers State University Case Name: Mojekwu v Mojekwu Citation: (1997) LPELR-13777 CA; [1997] 7 NWLR
Joseph Shine v. Union of India
Authored By: SILLAH TEMAI MARME Parul Institute of Law, Parul University, Gujarat, India Full Case Name: Joseph Shine v. Union
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K.M NANAVATI vs STATE OF MAHARASHTRA
Authored By: Haritha Hariharan Government law College Trivandrum Case Citation AIR 1962 SC 605 1962 SCR Supl. (1) 567 Basic
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European Court of Human Rights in M.C. v Bulgaria
Authored By: Maria Fejzulla Salford University The decision of the European Court of Human Rights in M.C. v Bulgaria constitutes
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Vodafone International Holdings BV v. Union of India & Anr.
Authored By: Varshini S Dr MGR Educational and Research Institute, Chennai i. Case Citation and Basic Information Case Name Vodafone
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ASIFA RAPE & MURDER CASE, 2018
Authored By: Nishita Singh Rayat Bahra University, Mohali INTRODUCTION Asifa Bano was an eight-year-old belonging to a nomadic Bakarwal community.
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Case Analysis: Minerva Mills v. Union of India
Authored By: Kashish Bagwan Renaissance Law College This landmark judgment of the Supreme Court of India clarified the limits of
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Shri Bodhisattwa Gautam v. Miss Subhra Chakraborty, (1996) 1 SCC 490, 500 (India) , AIR1996 SC 722 (India).
Authored By: Priyanka Oraon Jogesh Chandra Chaudhuri Law College Case Name: Shri Bodhisattwa Gautam v. Miss Subhra Chakraborty, (1996) 1
Indian Young Lawyers Association v. State of Kerala
Authored By: Gowri P S Government Law College, Thiruvananthapuram Case Name: Indian Young Lawyers Association v. State of Kerala Citation:
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S V Zuma and Another (CCD30/2018) [2025] ZAKZPHC 39 (3 June 2025)
Authored By: Sibongakonke Mkhize University of South Africa INTRODUCTION The significance of this case is derived from the importance of
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Minister of Justice and Constitutional Development and others v Prince
Authored By: Maake Rector Khutso University of Fort Hare Case Citation and General Information Case No: Minister of Justice and
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Supriyo @ Supriya Chakraborty & Anr. v. Union of India
Authored By: Yash Todi Bennett University Case Name: Supriyo @ Supriya Chakraborty & Anr. v. Union of India Court: Supreme
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