Authored By: Avantika Sirohi Amity University Noida Abstract India is a nation having rich textile heritage. Generally, every state has […]
Authored By: Bhavanya E K Dhanalakshmi Srinivasan University Abstract This article examines how Indian traditional fashion crafts are increasingly borrowed,
Authored By: Riya Sinha Chandigarh University ABSTRACT The global fashion industry has increasingly co-opted the language of environmental sustainability as
Authored By: Archita Sharma Bharati Vidyapeeth New Law College, Pune ABSTRACT The global fashion industry has been significantly influenced by
Authored By: Nupur Rajesh Telavane Government Law College, Mumbai Abstract The Agreement on Trade-Related Aspects of Intellectual Property Rights (TRIPS)
Authored By: Yamini Kandpal Jigyasa University Abstract: The rapid extension of digital commerce and the social media platform has transformed
Fashion Brand Protection: Domain Disputes & Social Media Infringement in Digital Era Read More »
Authored By: Mahfuz Alam Jamia Hamdard Abstract The digital transformation of the fashion industry has significantly expanded the commercial reach
Authored By: Sofia Lamri Middlesex University Dubai ABSTRACT With the emergence of fast fashion came the issue of the growing
Authored By: Khushi Saggu Asian Law College ( CCSU) ABSTRACT We’ve examined so many child models, but what about the
Authored By: Ahana Gujarat National Law University Abstract While India’s traditional textile industry, which includes famous handlooms such as Banarasi
Authored By: Simphiwe Violet Zenda Middlesex University Mauritius Abstract The growth of digital commerce has significantly reshaped the luxury fashion
Authored By: Haswanthini Sugumar University College London (UCL) Abstract The rapid integration of artificial evidence into fashion deisgn processes has
