July 2026

Red Minimalist Fashion Presentation

Safeguarding the Visual Identity of Fashion through a Critical Evaluation of Trade Dress Protection and Counterfeit Enforcement Under South African Law.

Authored By: Lebogang Motswere University of South Africa Abstract: A fashion brand’s unique look includes its logos, shapes and packaging

Safeguarding the Visual Identity of Fashion through a Critical Evaluation of Trade Dress Protection and Counterfeit Enforcement Under South African Law. Read More »

Red Minimalist Fashion Presentation

FROM HANDMADE TO HIGH VALUE: LEGAL PROTECTION OF CROCHET FASHION BRANDS IN THE DIGITAL MARKETPLACE – A STUDY OF INTELLECTUAL PROPERTY, DESIGN RIGHTS, AND BRAND IDENTITY

Authored By: Nandini Shailendrasinh Rajput. MIT- World Peace University ABSTRACT The rise of handmade fashion businesses has transformed the global

FROM HANDMADE TO HIGH VALUE: LEGAL PROTECTION OF CROCHET FASHION BRANDS IN THE DIGITAL MARKETPLACE – A STUDY OF INTELLECTUAL PROPERTY, DESIGN RIGHTS, AND BRAND IDENTITY Read More »

Red Minimalist Fashion Presentation

Contemporary Fashion Trends are Diminishing the Distinctiveness of Zulu Attire Orevolving to Incorporate Elements of United South American Aesthetics.

Authored By: Nsindiso Makhaye Stadio Higher Education Abstract This study investigates the systemic friction between fashion as an expressive medium

Contemporary Fashion Trends are Diminishing the Distinctiveness of Zulu Attire Orevolving to Incorporate Elements of United South American Aesthetics. Read More »

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