July 2026

Red Minimalist Fashion Presentation

Fashioning Heritage: Can Geographical Indications Adequately Protect Traditional Indian Textiles Against Cultural Misappropriation in the Global Fashion Industry?

Authored By: Debjani Banerjee Calcutta University ABSTRACT Traditional Indian textiles such as Banarasi silk, Kanjeevaram silk, and Pochampally Ikat embody

Fashioning Heritage: Can Geographical Indications Adequately Protect Traditional Indian Textiles Against Cultural Misappropriation in the Global Fashion Industry? Read More »

Red Minimalist Fashion Presentation

When a GI tag meets the Metaverse: Can India’s Geographical Indications of Goods (Registration and Protection) Act, 1999 Protect Traditional textile NFTs from Digital Misappropriation.

Authored By: Sanskruti Jahagirdar DES Shri Navalmal Firodia Law College Pune I. ABSTRACT India’s Geographical Indications of Goods (Registration and

When a GI tag meets the Metaverse: Can India’s Geographical Indications of Goods (Registration and Protection) Act, 1999 Protect Traditional textile NFTs from Digital Misappropriation. Read More »

Red Minimalist Fashion Presentation

Who Owns a Pattern? Reimagining Intellectual Property Protection for South Africa’s Indigenous Fashion Heritage in the Age of Global Luxury Branding

Authored By: Reokopile Mokgobi Emeris University Abstract The significant legal and ethical concerns regarding ownership, commercial exploitation, and cultural preservation

Who Owns a Pattern? Reimagining Intellectual Property Protection for South Africa’s Indigenous Fashion Heritage in the Age of Global Luxury Branding Read More »

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