Nabonita Sen v. State by Station House Officer
Authored By: Prafull Prakash Shelake DES’s Shri Navalmal Firodia Law College, Pune 1. Case Citation and Basic Information Case Name […]
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Setlogelo v Setlogelo
Authored By: Nthabiseng Mokgomole University of Mpumalanga Case Citation and Basic Information Case Name: Setlogelo v Setlogelo Citation: 1913 TPD
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The South China Sea Arbitration (Philippines v China)
Authored By: ALYA AQILAH BINTI ACHMAD TARMIZI Universiti Teknologi MARA (UiTM) The South China Sea Arbitration (Philippines v China) PCA
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Marbury V Madison
Authored By: Zoha Bilal Pakistan College of Law Case name : Marbury V Madison Citation : 5 U.S . (1
Satyabrata Ghose v. Mugneeram Bangur & Co.
Authored By: Bhagyashree Dhingra Kanoria School Of Law For Women Case Name: Satyabrata Ghose v. Mugneeram Bangur & Co. Another
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Suhas Chakma V Union of India & Ors
Authored By: Catherine A Kristu Jayanti College of Law Case Title – Suhas Chakma V Union of India & Ors Citation
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Justice K.S. Puttaswamy and Anr. v. Union of India and Ors. (Tripathi, 2026)
Authored By: Ravi Kumar Verma CENTRAL LAW COLLEGE LUCKNOW 1. Case Citation Case Name: Justice K.S. Puttaswamy and Anr. v.
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The Court of Appeal, The Queen’s Bench
Authored By: Ayesha Salma Yusoof Middlesex University Dubai Case Name: Carlill v Carbolic Smoke Ball Co [1893] 1 QB 256
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S v Makwanyane and Another
Authored By: Lesego Maoko University of South Africa Case Name: S v Makwanyane and Another 1995 (3) SA 391 (CC)
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Kesavananda Bharati v. State of Kerala
Authored By: Abhik Dutta The Assam Royal Global University Introduction The story of this case begins with Kerala’s bold land
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Semenyih Jaya Sdn Bhd V. Pentadbir Tanah Daerah Hulu Langat
Authored By: VIDHYASRI A/ P SANTHIRAN UNIVERSITI UTARA MALAYSIA 1.0 CASE CITATION AND BASIC INFORMATION Full Case Name: Semenyih Jaya
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RIT Foundation & Ors. v. Union of India & Ors.
Authored By: Simmi Sonali ILS Law College,Pune 1. Case Citation and Basic Information Case Name: RIT Foundation & Ors. v.
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