THE STATE and THANDO MGQOBOZI
Authored By: Nsindiso Makhaye Stadio Higher Education Case Name: THE STATE and THANDO MGQOBOZI Case Number: CC33/2017 Presiding Judge: Jolwana […]
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Metro-Goldwyn-Mayer Studios Inc. V. Grokster Ltd (2005)
Authored By: George N Taylor Apeejay Stya University Palwal Road Sohna Haryana State India Case Name: METRO-GOLDWYN-MAYER STUDIOS, INC. V.GROKSTER,
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Barkhuizen v Napier
Authored By: Zithobile Thabethe Eduvos Case Name: Barkhuizen v Napier (CCT72/05) [2007] ZACC 5; 2007 (5) SA 323 (CC); 2007
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H N Shankara Shastry v The Assistant Director of Agriculture Karnataka
Authored By: Upasana Das National Law University Meghalaya 1. Case Citation and Basic Information Full Case Name: H N Shankara
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A CASE ANALYSIS OF THE CASE OF FRANCIS KARIOKO MURUATETU & ANOTHER V REPUBLIC
Authored By: Mike Kahindi Gathuri Kenyatta University Introduction and Case Citation The apex moment of contention over the constitutional legitimacy
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Minister of Justice and Correctional Services and Others v Ntuli
Authored By: Shekinah Pavadai Monash University Case Name: Minister of Justice and Correctional Services and Others v Ntuli Citation: [2025]
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Okunade V Minister for Justice [2012] IESC 49
Authored By: Jake Nolan TU Dublin Abstract The 2023 Supreme Court ruling of Revenue Commissioners v Karshan (Midlands) Ltd t/a
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Maneka Gandhi v. Union of India (1978)
Authored By: SANJANA GHOSH SAGE UNIVERSITY BHOPAL Case Title: Maneka Gandhi v. Union of India (1978) Court: Supreme Court of
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M.K. Suresh Kumar & Anr. v. Union of India & Ors.
Authored By: Yuvraj Singh Usha Martin University Case Citation and Basic Information Case Name: M.K. Suresh Kumar & Anr. v.
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Kesavananda Bharati v. State of Kerala
Authored By: Pranjali Bharati Vidyapeeth Institute of Management and Research, New Delhi I. Case Citation & Basic Information Case Name:
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Harish Rana v. Union of India & Ors.
Authored By: U. Hajara Aashika Government Law College Karaikudi Case Citation and Basic Information Case Name: Harish Rana v. Union
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P. V. NARASIMHA RAO V. STATE(CBI/SPE)
Authored By: Aparna Aparupa Satapathy SOA NATIONAL INSTITUTE OF LAW Case Details Full Case Name: P.V. Narasimha Rao v. State
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