Authored By: Sanan Khan Jadoon Bahria University Islamabad Case Title & Citation: Mst. Mumtaz Bibi Vs. Qasim and Others 2021 […]
Mst. Mumtaz Bibi Vs. Qasim and Others 2021 PLD 2022 Islamabad 228 Read More »
Authored By: Aqeelah Laloo University of the Western Cape Title and Citation Hyperchemicals International (Pty) Ltd and Another v Maybaker
Authored By: Gurveen Bains University of Leicester Official citation: [1986] 1 S.C.R. 103 Court: Supreme Court of Canada Judges: Dickson,
R. v. Oakes (1986) Read More »
Authored By: James Dunne Maynooth University Case Title & Citation TRUMP, PRESIDENT OF THE UNITED STATES, ET AL. v. CASA,
TRUMP, PRESIDENT OF THE UNITED STATES, ET AL. v. CASA, INC., ET AL. (2025) Read More »
Authored By: Tsion Taddele Hagos Addis Ababa University International court of justice (ICJ) Official citation: International Court of Justice, ‘Corfu
Corfu Channel (United Kingdom of Great Britain and Northern Ireland v. Albania) Read More »
Authored By: Amaechi Kamsiyochukwu Eileen Ngoma Afebabalola University Case Title & Citation Carlill v Carbolic Smoke Ball Company. Carlill v
Carlill v Carbolic Smoke Ball Co. [1893] 1 QB 256. Read More »
Authored By: Emma Lewis University of South Wales Case Name: R (Pretty) v Director of Public Prosecutions Court: House of Lords (UK);
R (Pretty) v Director of Public Prosecutions Read More »
Authored By: Inaya Ahmed Khan SOAS University of London Case Title and Citation: Durrant v Chief Constable of Avon and
Durrant v Chief Constable of Avon and Somerset Constabulary [2017] EWCA Civ 1275 Read More »
Authored By: Azeemah Lubnaa Jaulim The University of Sheffield Case Title & Citation Re A (Children) (Conjoined Twins: Medical Treatment)
Re A (Children) (Conjoined Twins: Medical Treatment) [2001] 2 WLR 480 (CA) Read More »
Authored By: Amandeep Kaur Basra University of Birmingham Introduction The Miller[1] case led to fundamental criticisms of England and Wales’s
Authored By: Natalie Searle University of Lincoln Case citations as reported: R v Brown [1993] 2 All ER 75, [1994]
R v Brown [1993] 2 All ER 75 Read More »
Authored By: Sadia Mehmood Denning Law School (University of London) Case Title: The Pharmaceutical Society of Great Britain v Boots
