Donoghue v Stevenson [1932] AC 562 (House of Lords)
Authored By: Manahil Ghafoor Middlesex University Case Title & Citation Donoghue v Stevenson [1932] AC 562 (House of Lords) Court […]
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Justice K.S.Puttaswamy (Retired). vs Union of India And Ors. 2017
Authored By: Zunaira Ahmed Jogesh Chandra Chaudhuri Law College Case Title & Citation Justice K.S.Puttaswamy (Retired). vs Union of India
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Independent Thought v. Union of India & Another
Authored By: Girraj Sharma Jaipur National University Case Name: Independent Thought v. Union of India & Another Court: Supreme Court
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Kesavananda Bharati v. State of Kerala (1973)
Authored By: Henna Alwiya Khan University Of Nottingham Case Title & Citation Kesavananda Bharati v. State of Kerala (1973) Citation:
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Francis Karioko Muruatetu & Another v Republic [2017] eKLR
Authored By: Wanjiku Gachara Kenya School of Law Case Title & Citation Francis Karioko Muruatetu & Another v Republic [2017]
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Research Note: Mukesh & Anr. v. State (NCT of Delhi)
Authored By: Tejas Jindal Christ University Lavasa Introduction The case of Mukesh & Anr. v. State (NCT of Delhi) stands
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WIWA V. ROYAL DUTCH PETROLEUM CO. (SHELL), 626 F. SUPP. 2D 377 (S.D.N.Y. 2009).
Authored By: OLOKO Ayobamidele Grace Graduate of Ajayi Crowther University CASE TITLE & CITATION WIWA V. ROYAL DUTCH PETROLEUM CO.
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Samar Ghosh vs Jaya Ghosh (2007) 4 SCC 511
Authored By: Saumya vishwakarma Delhi University(law center 1) 1.Case title & citation Samar Ghosh vs Jaya Ghosh (2007) 4 SCC
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State of Wisconsin v. Jeffery Lionel Dahmer (1992)
Authored By: Tasneem Nafiss Capital Law College Bhubaneswar Odisha STATE OF WISCONSIN V. JEFFERY LIONEL DAHMER (1992): Criminal Responsibility, Insanity
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S v Makwanyane and Another (1995)
Authored By: Nontobeko Wendy Dlamini Varsity College Case Title & Citation Full Name of the Case: S v Makwanyane and
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Shreya Singhal v. Union of India (AIR 2015 SC 1523)
Authored By: ANANDAPADMANABHAN R.T. CASE TITLE & CITATION Shreya Singhal v. Union of India (AIR 2015 SC 1523) COURT NAME
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Standard Bank of South Africa v South African Reserve Bank and Others [2025] ZAGPPHC 481 (15 May 2025)
Authored By: Thabiso Mtolo University of Zululand Case Summary: Standard Bank of South Africa v South African Reserve Bank and