Authored By: Chimmiri Susmitha KL University, College of Law Case Name: Vishaka & Ors vs State Of Rajasthan & Ors […]
Vishaka & Ors vs State Of Rajasthan & Ors on 13 August, 1997 Read More »
Authored By: Diya Kailash Anam DY PATIL DEEMED TO BE UNIVERSITY, SCHOOL OF LAW, NAVI MUMBAI Introduction a) The Supreme
Jagpal Singh & Ors. v. State of Punjab&Ors. (2011) 11 S.C.C. 396 (India) Read More »
Authored By: Snegugu Bhengu University of Cape Town Case Title & Citation The State v T Makwanyane and Mchunu [1995]
The State v T Makwanyane and Mchunu [1995] CCT/3/94. Read More »
Authored By: Kamal Kumar Mishra Symbiosis International University Pune, Symbiosis Law School NOIDA Campus Case Summary: State of Rajasthan v.
State of Rajasthan v. Balchand Read More »
Authored By: Aishwarya Mody University Of Science And Technology, Lakshmangarh Case Title & Citation Dashwanth v. State of Tamil Nadu
Dashwanth v. State of Tamil Nadu Read More »
Authored By: Sibongakonke Ntsele University of fort hare Case details Case Summary: State v Omotoso and Others (CC15/2018) – Eastern
S v Omotoso and others (CC15/2018) ZAECPEHC 6 Read More »
Authored By: Palak Rastogi Faculty of Law, Banaras Hindu University INDIAN YOUNG LAWYERS ASSOCIATION V. STATE OF KERALA (2018) WRIT
INDIAN YOUNG LAWYERS ASSOCIATION V. STATE OF KERALA (2018) Read More »
Authored By: Deekshith Saresh Eyyani Introduction Maneka Gandhi v. Union of India (1978) stands as a watershed moment in the
Maneka Gandhi v. Union of India (1978) Read More »
Authored By: Aditi Sharma Maharaja Ganga Singh University, Bikaner (Rajasthan) Introduction Vishaka v. State of Rajasthan is an important Supreme
Vishaka v. State of Rajasthan (1997) 6 SCC 241 Read More »
Authored By: Anubhab Sen Brainware University 1. Case Information Case Name: Anuradha Bhasin vs Union Of India (2020) Citation:
Anuradha Bhasin vs Union Of India (2020) Read More »
Authored By: T. Sparsha College of law for Women, AMS 1. Case Title & Citation State of Maharashtra v. Madhukar
State of Maharashtra v. Madhukar Narayan Mardikar AIR (1991) SC 207 1 SCC 57 Read More »
Authored By: Maletsepe Sehoana University of the Witwatersrand Case Summary: KB and Another v Minister of Social Development and Others
KB and Another v Minister of Social Development and Others Read More »
