Mdlekeza v Gallie
Authored By: Nontokozo Case Name: Mdlekeza v Gallie Citation: Mdlekeza v Gallie (15490/2020) [2021] ZAWCHC 167; 2021 (4) SA 531 […]
Francis Kariokor Muruatetu & 1 other v Republic; Katiba Institute & 5 others.
Authored By: Sonia Wanjoro Mwangi Mount Kenya University Case Name: Francis Karioko Muruatetu & Another v Republic; Katiba Institute &
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MADUKOLU v NKEMDILIM (1962)
Authored By: Iruayenama Gladys Ibifaka Rivers State University FULL CASE CITATION AND COURT DETAILS Appellant: Madukolu & Ors Respondent: Nkemdilim
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Shreya Singhal v. Union of India
Authored By: Aaditya Raj Aaryan SKJ LAW COLLEGE Case Name: Shreya Singhal v. Union of India Citation: (2015) 5 SCC
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D.K. BASU vs. STATE OF WEST BENGAL
Authored By: Angel Singh IILM University CASE CITATIONS NAME OF THE CASE : D.K. BASU vs. STATE OF WEST BENGAL
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Gyanendra Singh @ Raja Singh v. State of Uttar Pradesh
Authored By: S.V. BHARATH KUMAR Chennai Dr.Ambedkar Government Law College, Pudupakkam. CASE CITATION Full Case Name Gyanendra Singh @ Raja
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Paramvir Singh Saini vs Baljit Singh (2 December 2020)
Authored By: Akshay Devdatta Malvankar HVPS law college ghatkopar affiliated with University of Mumbai Case Citation and Basic Information: Case
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Mojekwu v Mojekwu
Authored By: Joan Dimkpa-Promise Giobari Rivers State University Case Name: Mojekwu v Mojekwu Citation: (1997) LPELR-13777 CA; [1997] 7 NWLR
Joseph Shine v. Union of India
Authored By: SILLAH TEMAI MARME Parul Institute of Law, Parul University, Gujarat, India Full Case Name: Joseph Shine v. Union
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K.M NANAVATI vs STATE OF MAHARASHTRA
Authored By: Haritha Hariharan Government law College Trivandrum Case Citation AIR 1962 SC 605 1962 SCR Supl. (1) 567 Basic
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European Court of Human Rights in M.C. v Bulgaria
Authored By: Maria Fejzulla Salford University The decision of the European Court of Human Rights in M.C. v Bulgaria constitutes
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Vodafone International Holdings BV v. Union of India & Anr.
Authored By: Varshini S Dr MGR Educational and Research Institute, Chennai i. Case Citation and Basic Information Case Name Vodafone
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