Constitutionalising Privacy in India: A Case Analysis of Justice K.S. Puttaswamy (Retd.)v. Union of India
Authored By: Alan Alex Christ Academy Institute of law 1. Case Citation and Basic Information Case Name: Justice K.S. Puttaswamy […]
Shilubana and Others v Nwamitwa and Others (also Cited as Shilubana v Nwamitwa). 2009 (2) SA 66 (CC); ZACC 9;2008 (9) BCLR 914 (CC).
Authored By: Thereso Mphela University of Fort Hare Introduction Section 9 of the Constitution of South Africa mandates that neither
K v Minister of Safety and Security CCT 52/04 Constitutional
Authored By: Sebonaboni University of Johannesburg Case Name: K v Minister of Safety and Security CCT 52/04 Constitutional Court of
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D.K. Basu v State of West Bengal (1997)
Authored By: Al Huda Shumila University of Kashmir Case Name: D.K. Basu v State of West BengalCitation: (1997) 1 SCC
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Bhe and Others v Magistrate Khayelitsha and Others
Authored By: Zayrah-Jay Capkey University of Cape Town Case Citation Full Case Name: Bhe and Others v Magistrate, Khayelitsha and
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Tshivhase v Tshivhase N.O and Another
Authored By: Asanele Dick University of Fort Hare TITLE: Tshivhase v Tshivhase N.O and Another Case citation: Tshivhase v Tshivhase
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VISHAKA & ORS V. STATE OF RAJASTHAN
Authored By: Anju S Government Law College Chengalpattu CASE CITATION AND BASIC INFORMATION Vishaka & Ors v. State of Rajasthan,
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Mohd. Ahmed Khan v. Shah Bano Begum (1985)
Authored By: Varda Oza MM’s SCLC, Pune Case Name: Mohd. Ahmed Khan v. Shah Bano Begum (1985) Citation- 1985 AIR
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Kesavananda Bharati v. State of Kerala
Authored By: Sinsa Elizabeth Christ Academy Institute of Law Bengaluru 1. Case Citation and Bench Composition Case Name: Kesavananda Bharati
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Maleka v Boyce N.O. and Others [2026] ZACC 7
Authored By: Pheladi Atlegang Aphane North-West University Case Name: Maleka v Boyce N.O. and Others [2026] ZACC 7 Citation: Maleka
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Independent Thought v. Union of India
Authored By: Akzamol K Ani Kristu Jayanti College Of Law Case Name: Independent Thought v. Union of India Citation: (2017)
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Ivan Rathinam v. Milan Joseph
Authored By: Jasaswini Tripathy SOA National Institute of Law CASE CITATION AND BASIC INFORMATION Case Name: Ivan Rathinam v. Milan
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