Authored By: SREE SAI RAM R Veltech School of Law 1.Case title & Citation Bangalore water – supply and sewerage […]
Bangalore Water – supply and Sewerage Board vs. R. Rajappa & Others (1978) Read More »
Authored By: Aphumelele Siyandiba University of Johannesburg Case Name: S v Makwanyane Case No.: CCT/3/94 Delivered: 6 June 1995 Citation:
Authored By: Namhla Gwayana University of South Africa Introduction S V Makwanyane is a landmark case in South African constitutional
Authored By: Anushka Sah Central University Of South Bihar, Gaya CASE TITLE AND CITATION Full Case Name: M.C. Mehta v.
M.C. Mehta v. Union of India (1987) 1 SCC 395 (Oleum Gas Leak Case) Read More »
Authored By: Nompilo Ngcobo Introduction Heard in February 1995 and decided on 6 June 1995, S v Makwanyane and Others,
Authored By: Shekinah Pavadai Emeris Ruimsig Formally Known as Monash University Case Name: Minister of Justice and Correctional Services and
Minister of Justice and Correctional Services and Others v Ntuli Read More »
Authored By: FRANKLIN HIGENYI CAVENDISH UNIVERSITY UGANDA The case of Uganda v Jackline Uwera Nsenga (Criminal Session Case No. 0312 of
Authored By: Xola Zoleka University of KwaZulu-Natal Case Name: Jordaan and Others v Minister of Home Affairs and Another (CCT
Authored By: Rimika Rajput National Law University,Delhi 1. Case Citation and Basic Information Nandhini Deluxe v. Karnataka Cooperative Milk Producers
Nandhini Deluxe v. Karnataka Cooperative Milk Producers Federation Ltd. Read More »
Authored By: Shreya S Nair Kristu Jayanti college of Law CASE NAME: Vodafone International Holdings B.V. v. Union of India
Vodafone International Holdings B.V. v. Union of India Read More »
Authored By: Nwakile Onyinyechi Frances Nigerian Law School INTRODUCTION The case of FRN v AKAEZE[1] is a landmark recent Supreme
FEDERAL REPUBLIC OF NIGERIA V CHARLES AKAEZE Read More »
Authored By: Celeste Matlala Eduvos Private University Case Name: S v Mshumpa and Another (CC27/2007) [2007] ZAECHC 23; 2007 (1)
