Authored By: Adewale Mofetoluwa Victoria Obafemi Awolowo University ABSTRACT “Globalisation is like a run way train with no control.” These […]
THE IMPACT OF GLOBALISATION ON INTERNATIONAL LAW Read More »
Authored By: Gabriella Van Der Maas Middlesex University Abstract This legal article will examine the legal and ethical implications of
The Legal and Ethical Issues of Jehovah’s Witnesses’ Medical Intervention in the UK Read More »
Authored By: MERCY OLUWANIFEMI OLA ADEKUNLE AJASIN UNIVERSITY ABSTRACT This article examines Nigeria’s legal and ethical landscape on compulsory vaccination,
COMPULSORY VACCINATION IN NIGERIA: NAVIGATING THE LEGAL AND ETHICAL CROSSROADS Read More »
Authored By: Gaurika Kothari Alankar Law College AbstractThis article traces the evolution and recent reforms in India’s trademark law regime,
Recent developments in trademark law regime in India: An analysis Read More »
Authored By: TIEBA IBRAHIM MIDDLESEX UNIVERSITY Abstract This article will be discussing the pros and cons of allowing birthright citizenship
Is Birthright citizenship good for America Read More »
Authored By: Grace Akhihiero University of Benin Abstract This article explains how to write a case summary. A case summary
HOW TO WRITE A CASE SUMMARY Read More »
Authored By: Yasmin Nabili Middlesex University Dubai Abstract Significant legal developments have been achieved in the United Arab Emirates to reform family
Guardianship and Custody Laws in the UAE: Gender Equality in Progress Read More »
Authored By: Ehinomen Musa-Agboneni Ambrose Alli University There has been a recognizable shift in the World in regards to how
LAW AND TECHNOLOGY IN NIGERIA TODAY Read More »
Authored By: Taniya Yadav The NorthCap University INTRODUCTION India once was envisioned as a democratic country rooted by its well-written
DETERIORATING INDIA: A SILENT COLLAPSE OF INDIA’S CONSTITUTION Read More »
Authored By: Sayali Talegaonkar Abstract: As the Metaverse reshapes how companies interact, work, and even hire, Indian corporate law finds
Metaverse & Corporate Law: Will Virtual Offices Need Real Compliance Read More »
Authored By: Rania Khan SOAS University of London Introduction: In recent years, the rapid development of artificial intelligence (AI) has
Will AI Replace Lawyers? The Future of Legal Practice in the Age of Automation Read More »
Authored By: Ogunji Sylvia Babcock University ABSTRACT This essay examines the legal role of Incoterms in maritime trade, focusing on
