Law and Inequality: How Cultural, Class Values Disempower Vulnerable Individuals in Muslim Societies
Authored By: Aqsa Khalid City ST George’s, University of London Abstract This article explores the intersection of law, class, and […]
Legal Article on Legal Brexit Issues for EU and UK Citizens After Brexit
Authored BY: Rashid Mehmood university of central lancashire, UK Abstract: The United Kingdom’s withdrawal from the European Union (Brexit) has
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Justice and the Algorithmic Challenge of Fairness
Authored By: B Nidhi Rathore University of Mumbai Abstract This article looks at a growing concern in the legal world,
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Aspirations of Constitutional Reforms for a Just and Equitable Higher Education System in India
Authored By: Priyanshu Singh National Forensic Sciences University(NFSU) INTRODUCTION “Education is the most powerful weapon which you can use to
AI in Legal Practice: Between Empowerment, Challenges, and Shaping the Future of the Profession
Authored By: Hagar Ahmed Rizk Tanta University , Faculty of Law Introduction AI is no longer just a tool; it
Legal Protections Against Workplace Discrimination: A Critical Analysis of the Equality Act 2010
Authored By: Zainab ramzan Coventry University Introduction to the Equality Act 2010 The Equality Act 2010 serves as the foundation
CAPITAL PUNISHMENT: AN ANALYTICAL STUDY
Authored By: Ishan Sharma Gurugram University INTRODUCTION Capital punishment derives from the Latin word capitalis[1], which means of the head.
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Whistleblower Protection in Criminal Investigations
Authored By: Syed Tauheed Vidyavardhaka law College Abstract: Whistleblowers are very important in the identification of corrupt, deceitful, and otherwise
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In case there is no predicate offence there is no scheduled offence
Authored By: Vaishali Singh City Academy Law College, Lucknow University The PMLA was generally enacted to stand against money laundering
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Navigating the Digital Frontier: Legal Challenges andSolutions in Cross-Border Disputes
Authored By: AADRITY BHATTACHARIA University of Engineering and Management The recent spotlight on collaborations among internet influencers from diverse corners
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Legal protections for migrant workers in host countries
Authored By: Syed Tauheed Vidyavardhaka law College Abstract : The analysis investigates the existing legal safety measures which protect migrant
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Attachment and Confiscation of Property Under PMLA: Procedural Safeguards
Authored By: Vaishali Singh City Academy Law College, Lucknow University Certainly, PMLA’s core objective is to track and seize “proceeds
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