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Authored By: Zunaira Ahmed Jogesh Chandra Chaudhuri Law College ABSTRACT The Gaza emergency has turned into one of the most critical humanitarian and legal issues of the 21st century. Rooted in the long-standing
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Authored By: Girraj Sharma Jaipur National University Introduction Rape is considered one of the most heinous crimes in society. Rape
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Authored By: Wanjiku Gachara Kenya School of Law ABSTRACT This article explores the urgent and deeply personal issue of femicide
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Authored By: Arkopala Dutta Jogesh Chandra Chaudhuri law College, University of Calcutta Abstract Everyday more people are bringing smart devices
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Authored By: Tasneem nafiss Capital Law College Bhubaneswar Odisha Abstract This year 2025 have proved that today’s time disasters are
Authored By: Nontobeko Wendy Dlamini Varsity College Abstract Human dignity, equality, and diversity are fundamentally rooted in South Africa’s constitutional
