Authored By: Nontokozo Xesibe University of Fort Hare ABSTRACT Gender-based violence (GBV) is a major crisis in South Africa, threatening […]
Gender-Based Violence (GBV): A Crisis We Can End Read More »
Authored By: Betelhem Tikue Hailu Abstract This article examines the complex legal regime governing foreign access to land in Ethiopia,
Authored By: Ashna Dhaliwal University of Greenwich Maritime piracy has long been a destabilising force in international trade, maritime security,
Authored By: Henry Nwobiarandu Tehillah Rivers State University ABSTRACT This article critically examines the constitutional and human rights dimensions of
Authored By: Ntombifuthi Precious Tlapu University of South Africa Abstract Artificial intelligence (AI) is changing how creative works are made
The Authorless Era: Challenges for Intellectual Property Law in the Age of AI Read More »
Authored By: Nasinya Nairuko Letiyion ABSRTACT This article examines why cattle rustling continues to be a major challenge in remote
UNRAVELING CATTLE RUSTLING IN KENYA: A CASE STUDY OF NORTHERN KENYA Read More »
Authored By: Phindulo Wanga Radzuma ABSTRACT The concept of authority is crucial in corporate law, especially when it comes to
AUTHORITY, ACCOUNTABILITY AND FAIRNESS: LESSONS FROM MAKATE V VODACOM Read More »
Authored By: Bokang Seisane National University of Lesotho Abstract This article discusses the Israel-Palestine conflict from the interconnected perspectives of
Authored By: Miyelani Forget Shivambu University of Fort Hare Abstract This article examines the transformative role of the judiciary in
THE CONTRIBUTION OF THE JUDICIARY TO THE ACHIEVEMENT OF EQUALITY IN SOUTH AFRICA Read More »
Authored By: Manshi Raj Usha Martin University Ranchi Jharkhand Abstract : The tax regime in India plays a pivotal role
Tax System of India Read More »
Authored By: Neliswa Luthando Ntshangase University of Fort Hare Abstract This article seeks to demonstrate the importance of the role
The progressive realisation of human rights of foreign nationals in South Africa Read More »
Authored By: Mostafa Reza Akil Premier University ABSTRACT This research examines professional misconduct among lawyers in Bangladesh, analyzing how advocates
Lawyers Professional Misconduct: Bangladesh Perspective Read More »
