Authored By: Kirti Upadhyaya National Forensic Sciences University, Gandhinagar Case Name:State of Maharashtra v. Madhukar Narayan Mardikar Citation: AIR 1991 […]
State of Maharashtra v. Madhukar Narayan Mardikar Read More »
Authored By: Pragati Gupta Lucknow University Bench: Justice Kuldip Singh and Justice A. S. Anand Case no: writ petition (Crl.)
D. K. Basu vs. State of West Bengal Read More »
Authored By: Saqib Qayyum University of London Case name: Marbury v Madison (1803) Citation: 5 U.S. (1 Cranch) 137; 2
Marbury v Madison (1803) Read More »
Authored By: M. Kavya Sri Kl University CASE TITLE: Shreya Singhal v. Union of India CITATION: (2015) 5 SCC 1
SHREYA SINGHAL V. UNION OF INDIA (2015) Read More »
Authored By: Yusuf Hamza Islamic University of Madinah Case Title & Citation Maryam Sanda v The State (Unreported, High Court
Authored By: Shraddha Jain NMIMS School of Law Case Title and Citation Montgomery v. Lanarkshire Health Board (2015) [2015] UKSC
Montgomery v. Lanarkshire Health Board (2015) Read More »
Authored By: Soliana Dagnew Addis Ababa University Introduction The relationship between employers and employees in Ethiopia has historically beenshaped by
Authored By: Anushka Rai Noida International University Case Name: NEELKAMAL REALTORS SUBURBAN PVT. LTD. v. UNION OF INDIA & ORS.(2018)
Authored By: Divya Agrawal CGC University (Chandigarh Law College) Mohali, Punjab Case Title: Ranveer Gautam Allahabadia v. Union of India
Ranveer Gautam Allahabadia v. Union of India Read More »
Authored By: Saif Alam National Law University, Visakhapatnam CASE DETAILS Case Title: Joseph Shine V. Union of India (2018) Citation:
JOSEPH SHINE V. UNION OF INDIA (2018) Read More »
Authored By: MUFITHA ROWSHAN P N GOVERNMENT LAW COLLEGE TIRUCHIRAPALLI INTRODUCTION Among the landmarks of English contract law, Carlill v.
CARLILL V. CARBON SMOKE BALL CO [1893] 1 Q.B 256 C.A Read More »
Authored By: Ayabulela Mqetheba University of Stellenbosch Case summary: Distillers Corporation (SA) Ltd v SA Breweries Ltd & Another; Oude
