Authored By: Anazor-Chukwuka Adaobi Favour Nnamdi Azikiwe University Awka, Anambra State, Nigeria Case Title and Citation Case Title: Fawehinmi v […]
Fawehinmi v Abacha (2000) 6 NWLR (Pt 660) 228 Read More »
Authored By: Abdulhameed Sumayyah Adenike Fountain University, Osogbo, Osun State, Nigeria. Case Title & Citation Salomon v. Salomon & Co.
Salomon v. Salomon & Co. Ltd. [1897] AC 22 Read More »
Authored By: Sangeeta Rayat Bahra University Introduction The Supreme Court’s judgment in Vishaka v. State of Rajasthan (AIR 1997 SC
Vishaka v. State of Rajasthan (1997) Read More »
Authored By: Maira Batool Shah University of Greenwich Case Title and Citation R (Miller) v The Prime Minister; Cherry v
Miller v Prime Minister; Cherry v Advocate General for Scotland [2019] UKSC 41 Read More »
Authored By: Eshirera Kimberly Riara University Case Title & Citation David Ndii & Others v Attorney General & Others [2021]
THE BUILDING BRIDGES INITIATIVE (BBI) CONSTITUTIONAL APPEAL Read More »
Authored By: Nainika Shivaram MKPM RV Institute of Legal Studies Introduction Maneka Gandhi v Union of India (1978) is generally
Authored By: Sahanadevi. S. Dongaragavi B. V. Bellad Law College, Belgavi, Karnataka Case Name and citation: The Enrica Lexie Incident
The Enrica Lexie Incident (Italy v. India) Read More »
Authored By: P.Nimisha Kl University INTRODUCTION : The ruling in Justice K.S. Puttaswamy (Retd.) v. Union of India (2017) addresses
JUSTICE K.S. PUTTASWAMY (RETD.) V. UNION OF INDIA (2017) Read More »
Authored By: Hardi Durugkar Indore Institute Of Law Case Title and citation: Bilkis Yakub Rasool Bano v. State of Gujarat
Bilkis Bano v. State of Gujarat, (2024) SCC On Line SC 1 Read More »
Authored By: Susmita Chatterjee Kolkata Police Law Institute Case Name: State of Punjab vs Davinder Singh (2024) Citations: 2024 INSC
STATE OF PUNJAB VS DAVINDER SINGH (2024) Read More »
Authored By: Adeena Hafsah Mirza Denning Law School (Affiliate Centre of the University of London) Case Title and Citation R
R v Brown [1993] 2 All ER 75 Decided in the House of Lords Read More »
Authored By: S.M. Sanjidul Islam Niloy Stamford University Bangladesh Case Nme: Maneka Gandhi v. Union of India (1978) Abstract This
Maneka Gandhi v. Union of India (1978) Read More »
