Authored By: Archita Khandelwal Narsee Monjee Institute of Management Studies Abstract Traditional Indian textile crafts such as Banarasi Silk, Kanjeevaram […]
Authored By: Yasser Saad Hussaini Asian Law College ABSTRACT The luxury fashion industry is built upon exclusivity, prestige, and brand
Authored By: Mrudula Kale University of Mumbai Abstract The mix of artificial intelligence and fashion design raises a significant legal
Can a Machine Be a Fashion Designer? Legal Personality Crisis in AI-Generated Fashion Read More »
Authored By: Subhiksha M Sathyabama Institute of Science and Technology, Chennai. Abstract India’s traditional textile heritage represents an invaluable repository
Authored By: Resham Jha Indian Law Institute Abstract The author proposes that rather than being preordained, luxury items have been
Authored By: Debangan Malo The West Bengal National University of Juridical Sciences (NUJS), Kolkata, West Bengal, India ABSTRACT- The expanding
FROM RUNAWAY TO ALGORITHM: WHO OWNS AI- GENERATED FASHION DESIGNS? Read More »
Authored By: Kumba Jallow University of West London Abstract Fashion design represents a multi-billion-dollar creative industry that surprisingly lacks cohesive
Authored By: Ayushman Banerjee Adamas University Abstract The counterfeit, trade dress infringement and brand dilution by online and other cross-border
Authored By: Shri Jani. T SCHOOL OF LAW, VEL TECH RANGARAJAN DR. SAGUNTHALA R&D INSTITUTE OF SCIENCE AND TECHNOLOGY ABSTRACT
Authored By: Saanhvi Srivastava Integral University, Lucknow ABSTRACT What makes a luxury bag worth ten thousand euros? Not the leather.
Can Exclusivity Be Recognised As A Protectable Legal Right In Fashion And Luxury Law Read More »
Authored By: H. Priya Saveetha School of Law, SIMATS ABSTRACT The Indian saree occupies a singular position at the intersection
Authored By: Unnati Dixit Arya Kanya Degree College (aff. University of Allahabad) ABSTRACT India’s oldest traditional civilization lies in its
