Authored By: Roshni Panda Soa National Institute Of Law Abstract In the past, it has been a gesture to lend
The Legal Aspects of Borrowed Fashion: The Business of Borrowed Fashion Read More »
Authored By: Theertha Shibu Government Law College, Kozhikode ABSTRACT Luxury resale platforms are located in a particularly legally complicated area
SECOND HAND LUXURY, FIRST HAND LEGAL ISSUES: THE LEGALITY OF LUXURY RESALE PLATFORMS Read More »
Authored By: Moupiya Chatterjee Shyambazar Law College(University of Calcutta) Abstract The rapid expansion of fashion e-commerce has fundamentally transformed consumer
Authored By: Ayesha Salma Yusoof Middlesex University Dubai Abstract This article examines the scope of the UK’s copyright in the
Authored By: Ritika Singh Sister Nivedita University, Kolkata ABSTRACT Fashion design exists between artistic expression and functional utility, yet Indian
Authored By: Lehlohonolo Hilda Dube University of South Africa 1. ABSTRACT This article critically analyzes the structural inadequacies of the
Authured By: Tejas Agarwal Lloyd School Of Law ABSTRACT Artificial intelligence is reshaping fashion design by independently generating fabric patterns,
Authored By: Dhanashree Dhanraj Meshram Dr. Babasaheb Ambedkar school of law Main branch, Nagpur University. Abstract: The Paris Convention was
The Paris Convention and Global Fashion: An Indian Legal Perspective Read More »
Authored By: Kayam Kumar Sahoo Symbiosis Law School, Noida Abstract The global fashion industry thrives on creativity, yet the rapid
Authored By: Aakanksha Pandey I.P.E.M Law Academy Abstract The emergence of digital fashion, virtual goods, and non-fungible tokens (NFTs) has
Authored By: Tayyaba Sajida ICFAI LAW SCHOOL, HYDERABAD 1. ABSTRACT This article examines the legal friction at the intersection of
Authored By: H.Mohammed Abdul Razak Saad ICFAI Hyderabad ABSTRACT India’s Digital Personal Data Protection Act, 2023 is a legislation of
