July 2026

Red Minimalist Fashion Presentation

Artificial Intelligence and Fashion Design: Ownership, Authorship and Intellectual Property Rights in AI-Generated Fashion Designs – A Critical Analysis of Indian Law

Authored By: Madhup Ajmeri Indore Institute of Law, Indore, Madhya Pradesh ABSTRACT Product development, trend forecasting, and design creation have […]

Artificial Intelligence and Fashion Design: Ownership, Authorship and Intellectual Property Rights in AI-Generated Fashion Designs – A Critical Analysis of Indian Law Read More »

Red Minimalist Fashion Presentation

The Legal Grey Zone of Drop Collaborations, Bootlegging and the Piracy Paradox: When Streetwear Brands Use Luxury Logos without Licensing – E-Commerce Platform Accountability

Authored By: Bhumika Chawla Quantum University Roorkee, Uttarakhand Abstract The streetwear and luxury fashion partnership has created a legal grey

The Legal Grey Zone of Drop Collaborations, Bootlegging and the Piracy Paradox: When Streetwear Brands Use Luxury Logos without Licensing – E-Commerce Platform Accountability Read More »

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