Authored By: Ngozi Augustina Okeibuno Igbinedion University, Okada, Edo State, Nigeria Abstract This article examines trademark protection of trade dress […]
TRADEMARK PROTECTION OF TRADE DRESS IN THE NIGERIAN LUXURY FASHION INDUSTRY Read More »
Authored By: Pragati Trivedi NIMS UNIVERSITY RAJASTHAN, JAIPUR Abstract The fast growth of online trade has revolutionized the international fashion
Authored By: Ujjwal Thakur Shri Swami Dayal Bhatnagar Law College / CCS University ABSTRACT The exponential growth of e-commerce platforms
Authored By: Sara Degloorkar ILS Law College Abstract Geographical indications (GIs) constitute an important category of intellectual property that protects
Authored By: James kingson. J SRM Institute of Science and Technology, Chennai Abstract This paper’s aim is essentially to examine
The Role of Trademark Law in Protecting Luxury Brand Identity: A Comparative Analysis Read More »
Authored By: Purvi Jain King’s College London Abstract The international fashion industry has long used Indian textile arts, styles, and
Authored By: Amisha Sachin Pahade Vishwakarma University Pune 1. ABSTRACT The movement of fashion and digital technology has refashioned consumer
Authored By: Mihir Biswas Campus Law Centre, Faculty of Law, University of Delhi Abstract The fashion and luxury industry is
Authored By: Nandini Varshney London School of Economics and Political Science Introduction Fashion is no longer limited to the clothes
Authored By: CHIMWEMWE BANDA THE UNIVERSITY OF ZAMBIA ABSTRACT Traditional cultural expressions (TCEs) form an important part of the cultural
Authored By: SARANYA GUHA MALLICK SHYAMBAZAR LAW COLLEGE, UNIVERSITY OF CALCUTTA ABSTRACT In the luxury fashion industry, trademarks function as
Authored By: Mariya Esba A Government Law College, Ramanathapuram Affiliated to the Tamilnadu Dr. Ambedkar Law University, Chennai Abstract: The
