April 2026

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The Protection of Fashion Designs Under Intellectual Property Law: A South African and Comparative Perspective on Copyright Design and Trademark Rights in the Fashion Industry.

Authored By: Ofentse Kairo Mosesenyane University of the Witwatersrand Abstract The fashion industry serves an intricate part in the economic

The Protection of Fashion Designs Under Intellectual Property Law: A South African and Comparative Perspective on Copyright Design and Trademark Rights in the Fashion Industry. Read More »

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