Authored By: Karmanya Institute of law, Kurukshetra University Abstract: “When pushed to the edge, both women and nature unleash a
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Authoured By: Aakriti Thakur Noida International University Abstract The recognition of a healthy environment as an essential fact of Human
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Authored By: Tanishq Chaudhary JIMS, GGSIPU Abstract: As pollutants drift across skies and rivers flow unimpeded through borders, environmental harm
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Authored By: TAN GUAN YOU UNIVERSITI KEBANGSAAN MALAYSIA Abstract This article explores the intersection of indigenous customary land rights and
Authored By: Dhruv Vijay BS Anangpuria Institute of Law Abstract This paper examines the intersection of climate change and environmental
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Authored By: Nandani Kumari Usha Martin University Ranchi Jharkhand Confronting Environmental Law’s Limitations in the Face of Global Ecological Threats
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Authored By: Aaryan Pandit Chanakya National Law University Abstract Greenwashing has gained more attention as Environmental, Social, and Governance (ESG)
Authored By: TAN GUAN YOU UNIVERSITI KEBANGSAAN MALAYSIA ABSTRACT The rapid advancement of Artificial Intelligence (AI) has revolutionized various sectors,
Should AI-generated Works be Granted Copyright Read More »
Authored By: Aashna Malik Maharaja Surajmal Institute Abstract Technology and the digital market has changed the way business works and
Authored By: Farija Akther Shanto-Mariam University of Creative Technology Abstract This article explores the persistent global issue of gender-based violence
Women’s Rights Are Human Rights: Combating Gender-Based Violence and Inequality Read More »
Authored By: Rasika Umesh Mankapure Swansea University , United Kingdom Introduction The convergence of Artificial Intelligence (AI), and the law
The Rise of AI in Legal Decision-Making: Ethical and Regulatory Concerns Read More »
Authored By: Kashish Khurana Delhi Metropolitan Education (Affiliated to Guru Gobind Singh Indraprastha University) INTRODUCTION Corporate governance in India has
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