Authored By: Vikas Singh Kcc Institute of Legal and Higher Education Case Citation and Basic Information Sai Reddy v. S. […]
Re-opening of Partition – S. Sai Reddy v. S. Narayana Reddy (1991) Read More »
Authored By: Muhammad Ayaz Abro Shaheed Zulfiqar Ali Bhutto University of Law Karachi Case Name: DARSHAN MASIH VERSUS THE STATE
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Authored By: SREE SAI RAM R Veltech School of Law 1.Case title & Citation Bangalore water – supply and sewerage
Bangalore Water – supply and Sewerage Board vs. R. Rajappa & Others (1978) Read More »
Authored By: Aphumelele Siyandiba University of Johannesburg Case Name: S v Makwanyane Case No.: CCT/3/94 Delivered: 6 June 1995 Citation:
Authored By: Namhla Gwayana University of South Africa Introduction S V Makwanyane is a landmark case in South African constitutional
Authored By: Anushka Sah Central University Of South Bihar, Gaya CASE TITLE AND CITATION Full Case Name: M.C. Mehta v.
M.C. Mehta v. Union of India (1987) 1 SCC 395(Oleum Gas Leak Case) Read More »
Authored By: Nompilo Ngcobo Introduction Heard in February 1995 and decided on 6 June 1995, S v Makwanyane and Others,
Authored By: Shekinah Pavadai Emeris Ruimsig Formally Known as Monash University Case Name: Minister of Justice and Correctional Services and
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Authored By: FRANKLIN HIGENYI CAVENDISH UNIVERSITY UGANDA The case of Uganda v Jackline Uwera Nsenga (Criminal Session Case No. 0312 of
Authored By: Xola Zoleka University of KwaZulu-Natal Case Name: Jordaan and Others v Minister of Home Affairs and Another (CCT
Authored By: Rimika Rajput National Law University,Delhi 1. Case Citation and Basic Information Nandhini Deluxe v. Karnataka Cooperative Milk Producers
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Authored By: Shreya S Nair Kristu Jayanti college of Law CASE NAME: Vodafone International Holdings B.V. v. Union of India
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